Tribunals and Commissions16 Sept 2020Allowed
Nishit Fincap Pvt Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0010
Income Tax Act, 1961 — Section 147, 148, 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 300 of 343
Tribunals and Commissions16 Sept 2020Partly Allowed
GE India Business Services Private Limited Vs Addl. CIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0009
Income Tax Act, 1961 — Section 14A, 92C(3), 144C(5), 234A, 271(1 )(c)Income Tax Rules, 1962 — Rule 8D, 10D
Tribunals and Commissions16 Sept 2020Partly Allowed
Simec Indus Resources Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0008
Income Tax Act, 1961 — Section 144C(5)Special Economic Zones Act, 2005 — Section 2(j), 2(z), 51 Special Economic Zones Rules, 2006 — Rule 76
Tribunals and Commissions15 Sept 2020Dismissed
DCIT Vs Romi Shiv
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0007
Income Tax Act, 1961 — Section 250, 268A
Tribunals and Commissions14 Sept 2020Allowed/Dismissed
M/s Midland Credit Management India Pvt Ltd And Ors Vs C.I.T And Ors
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0006
Income Tax Act, 1961 — Section 10A, 10B, 40(a), 40(a)(ii), 92C, 115JBIncome Tax Rules, 1962 — Rule 10A, 10E, 10B(2), 10B(3), 10B(2)(b), 10B(4)
Tribunals and Commissions11 Sept 2020Dismissed
DCIT Vs Densply India Pvt Ltd
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0005
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Sept 2020Partly Allowed/ Allowed
WM India Technical and Consulting Services Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0004
Income Tax Act, 1961 — Section 14A, 14A(2), 244A, 271(1)(c)Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii), 10B(i)(a)
Tribunals and Commissions10 Sept 2020Allowed
M/S Vikas Strips Ltd Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0003
Income Tax Act, 1961 — Section 68, 143(2), 147, 148, 292BB
Tribunals and Commissions10 Sept 2020Allowed
Mamurpur Cooperative Thrift and Credit Society Ltd. Vs CIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0002
Income Tax Act, 1961 — Section 9(1), 25(1 )(a), 80P, 143(3), 269SS, 269T, 271(1)(c), 271D, 271E, 273B, 274, 274E, 275, 275(1)(C), 279, 279EIncome Tax (Appellate Tribunal) Rules, 1963 — Rule 11, 29
Tribunals and Commissions10 Sept 2020Dismissed
D.C.I.T Vs Metal One Corporation India Pvt Ltd
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0001
Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions18 Oct 2019Allowed
M/s. Indian Herbs Specialties Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0158
Income Tax Act, 1961 — Section 14A, 80IC, 80IC(2)(b), 80IC(8)Income Tax Rules 1962 — Rule 8D
Tribunals and Commissions18 Oct 2019Partly Allowed
ACIT Vs M/s Kiran Udyog
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0157
Tribunals and Commissions18 Oct 2019Allowed
M/s. Emergent Ventures India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0156
Income Tax Act, 1961 — Section 14A, 40(a)(i), 143(2), 144, 145(3)Income Tax Rules 1962 — Rule 46A
Tribunals and Commissions18 Oct 2019Dismissed
ACIT Vs M/s. Uttam Enterprises Pvt.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0155
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Oct 2019Dismissed
Chakra Dhari Sureka Vs Asstt. Commissioner of Income Tax
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0154
Income Tax Act, 1961 — Section 144, 153CIncome tax (Appellate Tribunal) Rules, 1963 — Rule 24
Tribunals and Commissions18 Oct 2019Allowed
CRM Services India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0153
Income Tax Act, 1961 — Section 143(3), 144CIncome tax (Appellate Tribunal) Rules, 1963 — Rule 29
Tribunals and Commissions18 Oct 2019Dismissed
Income Tax Officer Vs M/s. Skyline Buildcon Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0152
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Oct 2019Dismissed
ACIT And Ors Vs M/s Offcom Systems Pvt. Ltd. And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0151
Tribunals and Commissions18 Oct 2019Dismissed
Super Auto Centre Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0150
Income Tax Act, 1961 — Section 36, 36(1)(iii)
Tribunals and Commissions18 Oct 2019Dismissed
Reed & Pick Impex (P) Ltd. Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0149
Income Tax Act, 1961 — Section 36(1)(iii), 142(1), 143(2)