Tribunals and Commissions20 Apr 2021Dismissed
Shailaja Vs ITO
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0014
Income Tax Act, 1961 — Section 54F, 139(5)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 298 of 343
Tribunals and Commissions19 Apr 2021Allowed
Anand Bisht Vs ITO
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0020
Income Tax Act, 1961 — Section 36(1)(iii) , 68, 250(6)
Tribunals and Commissions16 Apr 2021Dismissed
ACIT Vs M/s Kuber Khaini Pvt. Ltd.
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0027
Tribunals and Commissions16 Apr 2021Dismissed
M/s Kuber Products Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0026
Income Tax Act, 1961 — Section 153C, 234A, 234C
Tribunals and Commissions16 Apr 2021Disposed Of
M/s Vijayshree Food Products Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0025
Income Tax Act, 1961 — Section 153C, 234B
Tribunals and Commissions16 Apr 2021Allowed
Canon India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0024
Tribunals and Commissions16 Apr 2021Allowed
M/s Plutus Industries Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0023
Income Tax Act, 1961 — Section 68
Tribunals and Commissions16 Apr 2021Allowed
Paramjeeet Singh Vs ACIT
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0022
Income Tax Act, 1961 — Section 10(37), 45, 143(3), 147, 148
Tribunals and Commissions16 Apr 2021Partly Allowed
M/s. New Delhi Tyre House, 31-32, Jungpura Extn, Market New Delhi Vs ACIT
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0021
Income Tax Act, 1961 — Section 41(1), 143(3), 251
Tribunals and Commissions15 Apr 2021Allowed
Symantec Asia Pacific Pte. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0029
Income Tax Act, 1961 — Section 143(3), 144C(13), 195, 253(l)(d), 271(l)(c)
Tribunals and Commissions09 Apr 2021Allowed
M/s Singh Consultancy Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions08 Apr 2021Dismissed
DCIT Vs Dee Development Engineers Ltd.
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0004
Income Tax Act, 1961 — Section 2(24)(x), 14A, 37(1)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions08 Apr 2021Dismissed
M/s. New Modern Bazaar Departmental Store Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0003
Income Tax Act, 1961 — Section 37(1), 143(3), 201(1A)
Tribunals and Commissions08 Apr 2021Partly Allowed
Balbir Singh Kohli Vs ITO
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0002
Income Tax Act, 1961 — Section 2(22)(e)
Tribunals and Commissions26 Mar 2021Dismissed
M/s Scan Holdings Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0039
Direct Tax Vivad Se Vishwas Act, 2020 — Section 5(1)
Tribunals and Commissions26 Mar 2021Allowed
Super Industries Vs ITO
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0038
Income Tax Act, 1961 — Section 69C, 147, 148
Tribunals and Commissions26 Mar 2021Dismissed
DCIT Vs M/s. DLF Universal Ltd.
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0037
Income Tax Act, 1961 — Section 14A, 132, 132A, 147, 148, 153AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions26 Mar 2021Dismissed
M/s. Discovery Estates Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0036
Income Tax Act, 1961 — Section 143(3), 250
Tribunals and Commissions26 Mar 2021Dismissed
ACIT Vs Mohit Saraogi
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0035
Tribunals and Commissions19 Mar 2021Disposed Of
Charu Agarwal Vs DCIT
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0023