Tribunals and Commissions03 Sept 2021Allowed
Radhe Shyam Bansal Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0012
Income Tax Act, 1961 — Section 68, 131, 132, 132(4), 133(6), 142(1), 143(2), 143(3), 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 297 of 343
Tribunals and Commissions03 Sept 2021Allowed
M/s. Bansal In Hold Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0011
Income Tax Act, 1961 — Section 68, 127, 132, 142(1), 143(2), 153A, 153C, 153C(1)
Tribunals and Commissions02 Sept 2021Dismissed
DCIT Vs M/s Provestment Securities Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0010
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 36(l)(iii), 68, 250
Tribunals and Commissions02 Sept 2021Allowed
M/s Mondon Investments Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0009
Income Tax Act, 1961 — Section 4, 92, 243, 243B, 243C, 243D
Tribunals and Commissions02 Sept 2021Allowed
Himanshu Medicare Pvt Ltd. Vs A.C.I.T.
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0008
Income Tax Act, 1961 — Section 271, 271(1)(c), 274
Tribunals and Commissions01 Sept 2021Dismissed
A.C.I.T Vs Indian Rail Finance Corp. Ltd
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0007
Income Tax Act, 1961 — Section 115JA
Tribunals and Commissions01 Sept 2021Dismissed
Addl. CIT Vs Housing & Urban Development Corporation Ltd
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0006
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions01 Sept 2021Allowed
Kangra Co-operative Bank Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0005
Income Tax Act, 1961 — Section 143(3), 211, 243B, 243C, 244A, 244A(1)(a)General Clauses Act, 1897 — Section 10
Tribunals and Commissions01 Sept 2021Allowed
Meenu Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0004
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions01 Sept 2021Allowed
Anoop Kumar Bishnoi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0003
Income Tax Rules, 1962 — Rule 45Income Tax Act, 1961 — Section 68, 142(1), 144, 147, 148, 249, 250
Tribunals and Commissions01 Sept 2021Allowed
M/s. Ishita Technologies Private Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0002
Income Tax Act, 1961 — Section 143(3), 271, 271(1)(c), 274
Tribunals and Commissions01 Sept 2021Dismissed
Dy. C.I.T Vs Genpact India
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0001
Constitution Of India, 1950 — Article 226Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 2(31), 10A, 10AA, 14A, 77A, 77CA, 115QA, 142(1), 143(2), 143(3), 246A, 292B
Tribunals and Commissions31 Aug 2021Dismissed
DCIT Vs M/s Starwood Hotels & Resorts Worldwide Inc
Income Tax Appellate Tribunal · (2021) 08 ITAT CK 0103
Income Tax Act, 1961 — Section 9, 9(1)(vi), 9(l)(vii), 115A
Tribunals and Commissions31 Aug 2021Allowed
M/s. Gurgaon Scaffolding Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2021) 08 ITAT CK 0102
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 142(1), 143(2), 144
Tribunals and Commissions31 Aug 2021Dismissed
ACIT Vs Sanjay Khanna (HUF)
Income Tax Appellate Tribunal · (2021) 08 ITAT CK 0101
Income Tax Act, 1961 — Section 54, 54H
Tribunals and Commissions31 Aug 2021Allowed
J.D. Sons Steel Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 08 ITAT CK 0100
Income Tax Act, 1961 — Section 68, 139, 139(1), 143(1), 143(3), 147, 147(b), 148, 148(1), 148(2), 151
Tribunals and Commissions31 Aug 2021Allowed
Sunit Shah Vs I.T.O
Income Tax Appellate Tribunal · (2021) 08 ITAT CK 0099
Income Tax Act, 1961 — Section 2, 142(1), 143(2), 271, 271(1)(c), 274
Tribunals and Commissions31 Aug 2021Partly Allowed
IFCI Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 08 ITAT CK 0098
Income Tax Rules, 1962 — Rule 8D, 8D(2), 46AIncome Tax Act, 1961 — Section 14A
Tribunals and Commissions20 Apr 2021Partly Allowed
M/s Goyal Sons Zaveri [P] Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0016
Tribunals and Commissions20 Apr 2021Allowed
Vineet Malhotra Vs ACIT
Income Tax Appellate Tribunal · (2021) 04 ITAT CK 0015
Income Tax Act, 1961 — Section 143(3), 147, 148, 149, 150, 151, 234D