COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,848 judgments · page 295 of 343

Tribunals and Commissions04 Oct 2021Allowed

Vidya Vihar Shiksha Samiti Vs ACIT

Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0020

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 10(23C)(iiiad), 10(23C)(vi), 11, 12, 12A, 139(9), 143(1)

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Tribunals and Commissions04 Oct 2021Allowed

Sushil Kumar Vs ITO

Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0019

Income Tax Act, 1961 — Section 4, 5, 14, 143(1), 143(3), 147, 148, 151(2), 153A

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Tribunals and Commissions01 Oct 2021Dismissed

Meerut Roller Flour Mills (P) Ltd Vs Addl. CIT

Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0032

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Tribunals and Commissions01 Oct 2021Allowed

United Leasing & Industrial Ltd Vs ITO

Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0018

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 139(5)

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Tribunals and Commissions01 Oct 2021Allowed

M/s. S. M. Buildtech Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0017

Income Tax Act, 1961 — Section 68, 144, 147, 148, 250(6), 292BCompanies Act, 1956 — Section 560

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Tribunals and Commissions01 Oct 2021Dismissed

Narender Kumar Anand Vs ITO

Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0016

Income Tax Act, 1961 — Section 133(6), 143(3), 145(3)

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Tribunals and Commissions01 Oct 2021Allowed

Ikea Services India Pvt. Ltd Vs A.C.I.T.

Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0001

Income Tax Rules, 1962 — Rule 10B(1)(e), 10B(1)(e)(i)

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Tribunals and Commissions28 Sept 2021Allowed

M/S Om Sweets Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0030

Income Tax Act, 1961 — Section 37

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Tribunals and Commissions28 Sept 2021Allowed

Instyle Exports Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0029

Income Tax Act, 1961 — Section 24(b), 44AB, 143(3), 271, 271(1)(c), 274

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Tribunals and Commissions28 Sept 2021Partly Allowed

M/S ERM India Pvt. Ltd Vs National e-assessment Centre

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0028

Income Tax Act, 1961 — Section 92B, 144C

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Tribunals and Commissions28 Sept 2021Allowed

Trasngulf Frozen Foods Containers Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0027

Income Tax Act, 1961 — Section 40(a)(ia), 44AE, 143(3), 145(3), 271, 271(1)(c), 274

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Tribunals and Commissions28 Sept 2021

Gautam Kumar Vs ACIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0026

Income Tax Act, 1961 — Section 69, 131, 132, 133, 143(2), 153A

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Tribunals and Commissions27 Sept 2021Partly Allowed

Posco Engineering and Construction Company Vs DCIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0042

Income Tax Act, 1961 — Section 9(i)(vii), 143(3), 144C, 144C(1), 144C(5), 144C(13), 243B, 271(1)(c), 274, 292B, 292BB

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Tribunals and Commissions27 Sept 2021Partly Allowed

Dimple Anand Vs ACIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0035

Income Tax Act, 1961 — Section 68, 143(3)

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Tribunals and Commissions27 Sept 2021Dismissed

Fragrance Construction Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0034

Income Tax Act, 1961 — Section 40A(3), 132, 143(3), 147, 148, 153A, 153C, 271(1)(c)

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Tribunals and Commissions27 Sept 2021Dismissed/Allowed

ACIT Vs Pratima Sarwate

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0033

Income Tax Act, 1961 — Section 54, 54EC, 54F

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Tribunals and Commissions27 Sept 2021Dismissed

Income Tax Officer Vs M/s Tata Teleservices Limited

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0032

Income Tax Rules, 1962 — Rule 46A, 46A(3)Income Tax Act, 1961 — Section 194H, 201(1), 201(1A), 250(4)

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Tribunals and Commissions27 Sept 2021Allowed

Babli Kukreja Vs DCIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0031

Income Tax Act, 1961 — Section 132, 132(4), 142A, 142(2A), 143(1), 143(2), 143(3), 153A, 153C

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Tribunals and Commissions24 Sept 2021Division Bench

Treta E Technologies Company Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0045

Income Tax Act, 1961 — Section 139, 143(2), 147, 148, 151, 194C

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Tribunals and Commissions24 Sept 2021Allowed

M/S. Ashok Kumar & Family Vs Income Tax Officer

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0044

Income Tax Act, 1961 — Section 69, 142(1), 144, 147, 148, 251(2)

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