Tribunals and Commissions24 Sept 2021Partly Allowed
M/S Shri Krishna Jewels Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0038
Income Tax Act, 1961 — Section 133A, 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 296 of 343
Tribunals and Commissions24 Sept 2021Dismissed
Orient Craft Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0037
Income Tax Act, 1961 — Section 4, 5, 14A, 14A(1), 132(4), 153A, 153D, 234B
Tribunals and Commissions24 Sept 2021Allowed
FMI Automotive Components Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0036
Income Tax Rules, 1962 — Rule 10B(2), 10G, 10TA, 10TA(b), 10TA(b)(3), 10TA(h)Income Tax Act, 1961 — Section 37, 37(1), 43B, 139, 139(1), 143(3), 144C, 143(3A), 143(3B), 234B, 234C
Tribunals and Commissions23 Sept 2021
Asstt. Commissioner of Income-Tax (E) Vs Professional Assistance For Development Action
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0046
Income Tax Act, 1961 — Section 2(15), 11, 11(1), 12, 143(3)
Tribunals and Commissions23 Sept 2021Allowed
Pawan Kumar Bansil Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0041
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions23 Sept 2021Allowed
North Eastern Carrying Corporation Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0040
Income Tax Act, 1961 — Section 2, 2(28A), 40(a)(ia), 143(3), 194A(3)(iii), 194H, 197A, 197A(1F), 201(1), 201(1A)
Tribunals and Commissions23 Sept 2021Allowed
Association Of State Road Transport Undertakings Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0039
Income Tax Act, 1961 — Section 10, 10(23C), 10(23C)(iv), 10(46), 11, 11(1), 11(2), 11(3), 11(3)(c), 11(7), 12, 12A, 12AA, 13, 143(3)
Tribunals and Commissions07 Sept 2021Partly Allowed
Rita Rana Vs ITO
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0025
Tribunals and Commissions07 Sept 2021Allowed
M/s Pearey Lal & Sons (E.P.) Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0024
Income Tax Act, 1961 — Section 14A, 36(1)(va), 143(3), 234C
Tribunals and Commissions07 Sept 2021Allowed
ZME Global India LLP Vs Pr. CIT-12
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0023
Income Tax Act, 1961 — Section 37, 40A2(b), 119, 142(1), 143(2), 143(3), 263, 283
Tribunals and Commissions07 Sept 2021Dismissed
DCIT Vs M/s. G.R. Goenka Education Society
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0022
Income Tax Act, 1961 — Section 2(15), 11, 12A, 13(1), 13(1)(c), 13(3), 80G(5)(vi), 143(3)Trade Marks Act, 1999 — Section 40(2)
Tribunals and Commissions06 Sept 2021Dismissed
I.T.O Vs M/s Glitz Builders Pvt Ltd
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0021
Income Tax Act, 1961 — Section 132, 153A
Tribunals and Commissions06 Sept 2021Dismissed
A.C.I.T Vs Ultimate Flexipack Ltd.
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0020
Income Tax Act, 1961 — Section 80IB, 80IC
Tribunals and Commissions06 Sept 2021Partly Allowed
ExLServices.com (India) Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0019
Income Tax Rules, 1962 — Rule 8D, 8D(2)Income Tax Act, 1961 — Section 10(34), 10(35), 14A, 14A(2), 19(34), 32, 40(a)(ii), 115JB, 143(3), 155JB, 271(1)(c)
Tribunals and Commissions06 Sept 2021Allowed
Krishan Lal Madhok Vs A.C.I.T.
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0018
Income Tax Act, 1961 — Section 69, 132, 132A, 139, 147, 148, 149, 151, 153, 153A, 153A(1), 153A(1)(a), 153B, 153C, 271(1)(c)
Tribunals and Commissions06 Sept 2021Dismissed
ACIT Vs SBEC Bioenergy Ltd
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0017
Income Tax Act, 1961 — Section 80IA, 80IA(4)(iv), 115JB, 143(1), 143(2), 143(3), 145(2)
Tribunals and Commissions03 Sept 2021Allowed
Nokia India Pvt.Ltd Vs JCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0016
Tribunals and Commissions03 Sept 2021Partly Allowed
Paliwal GDR Homestyles (P.) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0015
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions03 Sept 2021Allowed
Jamnalal Bajaj Foundation Vs DCIT(E)
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0014
Income Tax Act, 1961 — Section 11(2), 11(3), 11(3)(c), 11(3)(d), 12A, 14A, 142(1), 143(2), 143(3), 271(1)(c), 274
Tribunals and Commissions03 Sept 2021Allowed
M/s. Bansal Infinlease Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0013
Income Tax Act, 1961 — Section 68, 127, 132, 142(1), 143(2), 143(3), 153A, 153C, 153C(1)