Tribunals and Commissions19 Mar 2021Partly Allowed
ITO Vs Direct Mercantile Company Pvt. Ltd.
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0022
Income Tax Act, 1961 — Section 143(3), 250(4)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 299 of 343
Tribunals and Commissions18 Mar 2021Dismissed
ACIT Vs Satish Kumar Gupta
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0032
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Mar 2021Allowed
Lord Krishna Rice Mills Vs ITO
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0031
Income Tax Act, 1961 — Section 32(1)
Tribunals and Commissions18 Mar 2021Allowed
Komal Khanna Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0030
Income Tax Act, 1961 — Section 144, 147
Tribunals and Commissions18 Mar 2021Dismissed
M/s Pawan Hans Ltd. Vs Dy. CIT
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0029
Income Tax Act, 1961 — Section 115JB
Tribunals and Commissions18 Mar 2021Allowed
Dua Health Care Pvt Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0028
Income Tax Act, 1961 — Section 147, 148
Tribunals and Commissions18 Mar 2021Allowed
HBN Insurance Agencies Pvt. Ltd. Vs ACIT `
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0027
Income Tax Act, 1961 — Section 254, 271, 271(1)(c), 274Income Tax(Appellate Tribunal) Rules, 1963 — Rule 11
Tribunals and Commissions18 Mar 2021Dismissed
ACIT Vs National Highway Authority Of India
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0026
Income Tax Act, 1961 — Section 194C
Tribunals and Commissions17 Mar 2021Dismissed
JCIT Vs M/s. Agriculture Insurance Company Of India Ltd.
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0034
Income Tax Act, 1961 — Section 28, 43B, 44Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions22 Sept 2020Partly Allowed
Mitsui & Co. Ltd. Vs DDIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0021
Tribunals and Commissions22 Sept 2020Allowed
M/S Ganpati Breweries Ltd Vs ITO
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0020
Tribunals and Commissions22 Sept 2020Allowed
Alok Swarup Vs Income Tax Officer
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0019
Income Tax Act, 1961 — Section 50C, 143(3), 147, 234A, 234B, 234C
Tribunals and Commissions21 Sept 2020Allowed
M/s. Best PrinsEcotech P. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0018
Income Tax Act, 1961 — Section 35D(2), 271(1)(c)
Tribunals and Commissions21 Sept 2020Dismissed
DCIT Vs Association of State Road Transport Undertaking
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0017
Income Tax Act, 1961 — Section 2(15), 10(23C)(iv)
Tribunals and Commissions21 Sept 2020Dismissed
Income Tax Officer Vs Buniyad Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0016
Income Tax Act, 1961 — Section 115JB, 115JB(2)(k)(ii)
Tribunals and Commissions17 Sept 2020Allowed
K K Jewellers Vs ITO
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0015
Tribunals and Commissions17 Sept 2020Partly Allowed
Ram Prakash Rustogi Vs ITO
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0014
Tribunals and Commissions17 Sept 2020Allowed
Delhi Agroha Vikas Trust Vs CIT (E)
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0013
Income Tax Act, 1961 — Section 2(35), 12AA, 80G, 253(5) , 253 (6)
Tribunals and Commissions17 Sept 2020Allowed
Sequel Alloys & Wires Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0012
Tribunals and Commissions16 Sept 2020Allowed
M/S Deluxe Alloys Pvt. Vs DCIT
Income Tax Appellate Tribunal · (2020) 09 ITAT CK 0011