COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,848 judgments · page 309 of 343

Tribunals and Commissions27 Sept 2019Allowed

Raghvi Finance Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0137

Income Tax Act, 1961 — Section 69C, 132, 143(1), 143(2), 143(3), 144, 147, 147(1), 148
Tribunals and Commissions27 Sept 2019Allowed

Vikrant Tiwari Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0133

Income Tax Act, 1961 — Section 50C, 133(6), 144, 147, 148, 151
Tribunals and Commissions27 Sept 2019Allowed

Castleton Capital LTD Vs ACIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0050

Income Tax Act, 1961 — Section 68, 69C, 139(1), 143(2), 143(3), 147, 148, 151, 292BB