Tribunals and Commissions17 Sept 2019Partly Allowed
Indo Office Solutions (P) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0157
Income Tax Act, 1961 — Section 44AB, 132, 133A, 143(2), 147, 148, 251(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,783 judgments · page 312 of 340
Tribunals and Commissions17 Sept 2019Allowed
M/s Just Be Foundation Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0122
Income Tax Act, 1961 — Section 2(15), 10(23), 10(23C), 10, 11, 11(4A), 12, 12A, 12AA, 12AA(3), 12A(1)(b), 13, 80G, 80G(5), 80G(5)(i), 80G(5)(ii), 80G(5)(iii), 80G(5)(iv), 80G(5)(v), 80G(5)(vi)Companies Act, 1956 — Section 25Income Tax Rules, 1962 — Rule 11AA, 11AA(1), 11AA(2), 11AA(3), 11AA(5)
Tribunals and Commissions17 Sept 2019Dismissed
M/S Radius Industries And Others Vs ACIT And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0120
Income Tax Act, 1961 — Section 40(a)(ia), 40A(2)(b), 40(b), 40(b)(ii), 40(b)(v), 68, 131, 133(6), 142(1), 143(1), 143(2), 143(3), 194A, 271(1)(b)
Tribunals and Commissions17 Sept 2019Allowed
World Institution Development Programme Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0113
Income Tax Act, 1961 — Section 2(15), 10(22), 10(23C)(vi), 11, 12, 12A, 12AA, 80G(5), 80G(5)(vi), 143(3), 271(l)(c)
Tribunals and Commissions16 Sept 2019Dismissed
Income Tax Officer Vs Mahi Preet Kaur
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0121
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions03 Sept 2019Allowed
ACIT And Others Vs Comfort Net Traders (I) P. Ltd And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0024
Income Tax Act, 1961 — Section 132, 143(2), 143(3), 153A
Tribunals and Commissions03 Sept 2019Dismissed
DCIT Vs Avijit Chaliha
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0017
Income Tax Act, 1961 — Section 6, 143(3), 147, 250
Tribunals and Commissions03 Sept 2019Dismissed
DCIT Vs Om Prakash Jindal Gramin Jan Kalyan Sansthan
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0016
Income Tax Act, 1961 — Section 11, 12, 12AA(1), 72, 73, 74, 80G
Tribunals and Commissions03 Sept 2019Allowed
Ratna Commercial Enterprises P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0015
Income Tax Act, 1961 — Section 14A, 45, 54E, 115J, 115JB, 271(1)(c)
Tribunals and Commissions03 Sept 2019Partly Allowed
Mahagun India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0014
Income Tax Act, 1961 — Section 10(38), 14A, 143(3)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions03 Sept 2019Dismissed
M/s Sherpalo Inida Advisors Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0013
Tribunals and Commissions03 Sept 2019Allowed
M/s. ICAI Registered Valuers Organisation Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0012
Income Tax Act, 1961 — Section 12A, 12AACompanies Act, 2013 — Section 8(1), 25
Tribunals and Commissions02 Sept 2019Allowed
Jai Prakash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0023
Income Tax Act, 1961 — Section 40(A)(3), 271, 271(1)(c), 274
Tribunals and Commissions02 Sept 2019Dismissed
Ravinder Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0022
Income Tax Act, 1961 — Section 44AD, 68, 147, 148
Tribunals and Commissions02 Sept 2019Dismissed
Paramjit Singh Soni Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0021
Income Tax Act, 1961 — Section 194A
Tribunals and Commissions02 Sept 2019Allowed
Amanpreet Kaur And Others Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0020
Income Tax Act, 1961 — Section 271, 271(1)(c)
Tribunals and Commissions02 Sept 2019Dismissed
Rajendra Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0019
Income Tax Act, 1961 — Section 133A
Tribunals and Commissions02 Sept 2019Allowed
Amit Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0018
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions02 Sept 2019Dismissed
Parvinder Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0011
Income Tax Act, 1961 — Section 143(1)
Tribunals and Commissions02 Sept 2019Allowed
Shivani Agarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0010
Income Tax Act, 1961 — Section 68, 148