COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 296 of 307

Tribunals and Commissions04 Feb 2026Partly Allowed

Honda Trading Corporation India Pvt. Ltd. Vs DCIT/ ACIT, Circle 10(1), Delhi Assessment Unit, Income Tax Department

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4072

Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 143(2), 144C(8), 92CA(3), 144C, 92C(3), 154, 153, 92, 92F(ii), 92CA, 234A, 234B, 234C, 270AIncome Tax Rules, 1962

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Tribunals and Commissions04 Feb 2026

The J.C.I.T [OSD] Circle -10(1) New Delhi Vs M/s India Infrastructure Finance Company Limited

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4071

Income-tax Act, 1961-Section 36(1)(viia)(c), 36(1)(viii), 143(3), 154

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Tribunals and Commissions04 Feb 2026Partly Allowed

Compass India Support Services Pvt. Ltd. Vs Additional/Joint/Deputy/Assistant Commissioner Of Income Tax/Income-tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4070

Income-tax Act, 1961-Section 143(3), 144C(13), 144C, 154, 144B, 92C, 270A, 92D, 92CA(3), 92C(3), 143(1), 43BIncome-tax Rules, 1962-Rule 10B, 108, 100, 10D

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Tribunals and Commissions04 Feb 2026

Shri Karan Israni Vs The Dy. C.I.T

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4068

Income-tax Act, 1961-Section 132, 153C, 143(3), 142(1), 158BD, 158BC, 143(2), 37, 153D

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Tribunals and Commissions04 Feb 2026Partly Allowed

Tufel Vs The Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4067

Income-tax Act, 1961-Section 144, 142(1), 44AE, 69A, 144(1)(b), 143(2), 115BBE

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Tribunals and Commissions04 Feb 2026Partly Allowed

Triumph Realty Private Limited Vs National Faceless Assessment Centre

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4066

Income Tax Act, 1961-Section 144, 144BIncome Tax (Appellate Tribunal) Rules, 1963-Rule 29

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Tribunals and Commissions04 Feb 2026

Shamim Ahmad Vs The I.T.O

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4065

Income-tax Act-Section 147

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Tribunals and Commissions04 Feb 2026Allowed

International Union Against Tuberculosis And Lung Disease Vs Shri Prakash Dubey

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4064

Income Tax Act, 1961-80G(5)(iii), 80G(5)(v), 80G, 12AB

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Tribunals and Commissions04 Feb 2026Allowed

Aromatrix Flora (P) Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4063

Income Tax Act, 1961-Section 250, 143(3), 147, 148, 80-IC, 271(1)(c), 139(1), 115JB, 234B, 234C

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Tribunals and Commissions04 Feb 2026

ACIT Vs Sh. Sanjeev Malhotra

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4062

Income-tax Act, 1961-Section 144, 68, 41(1)

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Tribunals and Commissions04 Feb 2026Allowed

Sh. Vipul Gupta Vs DCIT, CC-2

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4061

Income-tax Act, 1961-Section 153C, 143(3), 132, 127, 68

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Tribunals and Commissions04 Feb 2026Partly Allowed

ACIT Vs Ajanta Raaj Proteins Ltd.

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4060

Income Tax Act, 1961-Section 250, 143(3), 68

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Tribunals and Commissions04 Feb 2026Partly Allowed

KGS Sourcing India Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4056

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Tribunals and Commissions04 Feb 2026Allowed

Sh. Girdhari through legal heirs Sh. Prem Chand & Ors. Vs Income Tax Officer, Ward-1(2)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4055

Income Tax Act, 1961-Section 144, 147, 148

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Tribunals and Commissions04 Feb 2026Partly Allowed

Blaze Manufacturing Co Vs DCIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3668

Income Tax Act, 1961-Section 250, 143(3), 263, 133(6), 41(1), 68, 141(1), 41(c)Limitation Act

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Tribunals and Commissions04 Feb 2026

M/s Kay Cee Enterprises MEK Vs Joint Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3665

Income Tax Act, 1961-Section 143(3), 43B

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Tribunals and Commissions03 Feb 2026Allowed

Chander Bhan Yogesh Kumar Vs Principal Commissioner of Income Tax, Delhi-10

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3884

Income Tax Act, 1961-Section 263, 115BBE, 144B, 147

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Tribunals and Commissions03 Feb 2026Dismissed

Deputy Commissioner Of Income Tax Vs Krish Icon

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3893

Income Tax Act, 1961-Section 144

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Tribunals and Commissions03 Feb 2026

Rajesh Kumar Seth Vs ITO Ward 43(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3961

Income Tax Act, 1961-Section 250, 68, 115BBE

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Tribunals and Commissions03 Feb 2026Partly Allowed

E Factor Adventure Tourism P. Ltd. Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4108

Income Tax Act, 1961-Section 154, 143(3), 36(1)(va), 254(2), 139(1), 153CCode of Civil Procedure-Order XLVII Rule 1

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