Tribunals and Commissions04 Feb 2026Allowed
Sh. Rahul Bansal (HUF) Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4100
Income-tax Act, 1961-Section 153C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 295 of 307
Tribunals and Commissions04 Feb 2026
Seth PannaLal Charitable Trust Vs Commissioner of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4099
Income Tax Act, 1961-Section 12AB, 12AAB, 2(15), 12A(1)(ac)(iii), 12A, 12AB(4)
Tribunals and Commissions04 Feb 2026Dismissed
DCIT, Central Circle-20 Vs KRSKA Capital Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4097
Income Tax Act, 1961-Section 147, 144B, 148, 149, Fourth Proviso to Section 149(1)Finance Act, 2021
Tribunals and Commissions04 Feb 2026Dismissed
DCIT Vs Priyanka Gupta (Legal Heir Of Late Smt. Neeru Gupta)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4096
Income Tax Act, 1961-Section 144, 143(3)
Tribunals and Commissions04 Feb 2026Partly Allowed
DCIT, Central Circle-20 Vs Proform Interiors Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4094
Income Tax Act, 1961-Section 250, 147, 139(1), 132, 143(3), 143(2), 142(1), 148, 149, 149(1), 149(1)(b), First Proviso to Section 149(1)(b), 153C, 153C(1), First Proviso to Section 153C(1), 153A, Explanation 1 to Section 153A, 153A(1), 153A(1)(a), 153A(1)(b), Proviso to Section 153A, 153B, 153D, 148B, 148A, 148A(b), 148A(d), 144B, Explanation 2 to Section 148, 151, 132A, 133A, 133A(2A), 133A(5)Finance Act, 2021Finance Act, 2022
Tribunals and Commissions04 Feb 2026Dismissed
DCIT, Central Circle-19, New Delhi Vs Chawla Jewellers
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4093
Income Tax Act, 1961-Section 143(3), 68, 133A, 44 AB
Tribunals and Commissions04 Feb 2026
DCIT, Circle-73(1) Vs M/s Agilus Diagnostics Ltd
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4090
Income Tax Act, 1961-Section 192, 194J, 201, 201(1), 201(1A), 201(14), 246(2), 250
Tribunals and Commissions04 Feb 2026
Satish Kumar Vs ITO-W-1
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4088
Income Tax Act, 1961-Section 144, 251, 143(2), 143Finance Act, 2024
Tribunals and Commissions04 Feb 2026
ITO, Ward-10(1) Vs Gold Souk Finance Private Limited
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4087
Income Tax Act, 1961-Section 143(3), 56(2)(iia)Income Tax Rules, 1962-Rule 11UA, 46A
Tribunals and Commissions04 Feb 2026Allowed
A2z Waste Management (Aligarh) Ltd. & Anr. Vs ACIT/DCIT(TDS)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4086
Income Tax Act, 1961-Section 200A, 200A(1)(c), 234E, 200(3), 206C, 264C, Chapter XVII-B, Chapter XVII-BBFinance (No.2) Act, 2015Finance Act, 2012
Tribunals and Commissions04 Feb 2026Allowed
Pack Plast India Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Central Circle-25, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4085
Income Tax Act, 1961-Section 250, 153C, 139, 132(4), 68, 69C, 153D, 271(1)(c), 158BG, 119, 109, 153C(1)Indian Evidence Act, 1872-Section 658
Tribunals and Commissions04 Feb 2026Allowed
RMP Holdings Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4084
Income-tax Act, 1961-Section 147, 143(3), 148, 151, 153C, 68, 143(1), 292BB, 139, 142(1), 148A, 148A(a), 148A(b), 148A(d), 151(1), 151(2), 151(i), 151(ii)Finance Act, 2021Finance Act, 2022
Tribunals and Commissions04 Feb 2026Allowed
M/s. J.V. Industries Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4082
Income-tax Act, 1961-Section 143(3), Explanation 2(c)(i), Proviso to Section 151(1), 148, 147 read with provisos theretoCentral Excise Rules, 2002-Rule 24
Tribunals and Commissions04 Feb 2026
Bullionline LLP Vs The P.C.I.T.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4081
Income-tax Act, 1961-Section 143(2), 143(3), 263, 127
Tribunals and Commissions04 Feb 2026Dismissed
Deputy Commissioner Of Income Tax, Assets 5B, Central Circle-26 Vs M/s OSE Infrastructure Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4080
Income Tax Act, 1961-Section 143(3), 153C, 153A, 143(1), 132, 143(2), 245D(4)
Tribunals and Commissions04 Feb 2026Allowed
Ms. Asha Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4079
Income-tax Act, 1961-Section 153C, 143(3), 139(1), 132, 143(2)
Tribunals and Commissions04 Feb 2026
Shri Narender Singh Vs The I.T.O
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4078
Income-tax Act, 1961-Section 69A, 144
Tribunals and Commissions04 Feb 2026Dismissed
Income Tax Officer Vs Veer Kunwar Singh Shodh Sansthan
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4075
Income-tax Act, 1961-Section 12A, 12AA, 143(2)
Tribunals and Commissions04 Feb 2026Allowed
Keshav Kanodia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4074
Tribunals and Commissions04 Feb 2026Allowed
OSG (India) Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4073
Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 92(2), 92CAIncome-tax Rules, 1962-Rule 10B(1)(a), 10B