Tribunals and Commissions03 Feb 2026
S S R S MEM EDU Society Vs Assistant Commissioner Of Income-Tax, Assessment, NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4103
Income Tax Act, 1961-Section 270A, 270A(7), 270A(8), 270A(9), 270AA
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 297 of 307
Tribunals and Commissions03 Feb 2026Dismissed
Income Tax Officer Vs Adonia Systems P. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3834
Income Tax Act, 1961-Section 68, 69C, 148A
Tribunals and Commissions03 Feb 2026
S S R S MEM EDU Society Vs Assistant Commissioner of Income-Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4095
Tribunals and Commissions03 Feb 2026
ITO Ward 30(5) Vs Raghav Goel
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4092
Income Tax Act, 1961-Section 250, 143(3), 143(2), 133A, 69A
Tribunals and Commissions03 Feb 2026
Shyam Gopal Vs DCIT, Circle1-52(1) Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4091
Income Tax Act, 1961-Section 250, 147, 144B, 148, 148A(b), 148A(d), 151, 151A, 45(5A), 48, 149(1), 149(1)(b), 4th proviso to Section 153A, 2(47), 148(b), 148(d), Explanation 1 to Section 148, First proviso to Section 148, Explanation to Section 149(1)(b)Finance Act, 2017TOLA
Tribunals and Commissions03 Feb 2026Allowed
Azizul Ghani Vs ITO, Ward 63(3)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4089
Income Tax Act, 1961-Section 250, 143(3), 143(1), 54, 54(1), 45, 54F
Tribunals and Commissions03 Feb 2026
Ashok Kumar Mehrotra Vs ITO, Ward 70(5)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4083
Income Tax Act, 1961-Section 250, 143(3), 142(1), 133(6), 69A
Tribunals and Commissions03 Feb 2026Allowed
Richa Nangia Vs ACIT, Central, Circle-2.5
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4059
Income-tax Act, 1961-Section 153C; first proviso to Section 153C; Section 153D
Tribunals and Commissions03 Feb 2026Dismissed
DCIT Vs Havells India Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4058
IT Act-Section 143(3), 144C(1), 80IC, 92B, 115JB
Tribunals and Commissions03 Feb 2026Allowed
ACIT Vs Sheena Industries & Anr.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4054
Income Tax Act, 1961-Section 80HHC(1), 80HHC(1A), 80HHC(1B), 80HHC(3), 80HHC(3A), 80HHC(4A), Explanation (baa), 80IB, 28(iiia), 28(iiib), 28(iiic), 28(iiid), 28(iiie)
Tribunals and Commissions03 Feb 2026Allowed
Ragini Bhadauria Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4053
Income Tax Act, 1961-Section 147, 56(2)(vii)(b), 56(2)(vii)(b) 1st and 2nd proviso(es)
Tribunals and Commissions03 Feb 2026
Subhadra Bhardwaj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4051
Income-tax Act, 1961-Section 144
Tribunals and Commissions03 Feb 2026Partly Allowed
Balhara Traders Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4050
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions03 Feb 2026Dismissed
M/s Swarnim Leasing & Holdings Ltd. Vs ITO Ward 22(4)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4049
Income Tax Act, 1961-Section 250, 144, 251(1)(a), 139A(7)
Tribunals and Commissions03 Feb 2026Allowed
Krishan Kumar Bansal, Sh. Dinesh Kumar Bansal Vs Assessing Officer, Ward-46(4), New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4048
Income Tax Act, 1961-Section 147, 69A, 271AAC, 143(3), 151, 148
Tribunals and Commissions03 Feb 2026Dismissed
Income Tax Officer Vs Neminath Industries Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4046
Income-tax Act, 1961-Section 271(1)(c), 274
Tribunals and Commissions02 Feb 2026
Shanti Niketan Education Society Vs ITO Ward-1
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3987
Income Tax Act, 1961-Section 250, 250(6), 143(3) read with Section 144(B), 10(23C)(iiiad)
Tribunals and Commissions02 Feb 2026Dismissed
Assistant Commissioner Of Income Tax Vs Yakult Danone India Private Limited
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4001
Income Tax Act, 1961-Section 143(3), 68
Tribunals and Commissions02 Feb 2026Dismissed
JCIT(OSD), Range-10 Vs Gwalior Bypass Project Limited
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3999
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions02 Feb 2026Allowed
Home Concepts Vs Deputy Commissioner Of Income Tax, Central Circle-2
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3859
Income Tax Act, 1961-Section 153C, 153A, 132, 132(4)