Tribunals and Commissions02 Feb 2026
M/s Cimmco Ltd Vs ITO Ward- 6(2)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3785
Income Tax Act, 1961-Section 250(6), 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 298 of 307
Tribunals and Commissions02 Feb 2026Allowed
Baakir Real Estates Private Limited Vs Income Tax Officer, Ward-73(3)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4077
Income Tax Act, 1961-Section 201(1), 201(1A), 133A, 194C
Tribunals and Commissions02 Feb 2026Allowed
Shri Vinod Kumar Bhatia Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4076
Income Tax Act, 1961-Section 143(3), 69A
Tribunals and Commissions02 Feb 2026Allowed
Krishan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4069
Income Tax Act, 1961-Section 143(3), 139(1), 54, 80TTA
Tribunals and Commissions02 Feb 2026Dismissed
Income Tax Officer, Panipat Vs Smt. Rajni Chopra
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4057
Income-tax Act, 1961-Section 13A; Section 144; Section 147 (including first proviso); Section 148 (including first proviso); Section 148A; Section 148A(b); Section 148A(d); Section 149; Section 149(1) (including fourth proviso); Section 149(2); Section 151; Section 151(1); Section 151(2); Section 151(i); Section 151(ii); Section 144B; Section 144CRepresentation of Peoples Act, 1951-Section 29AConstitution of India-Article 142
Tribunals and Commissions02 Feb 2026Partly Allowed
Income Tax Officer, Ward-20(1), New Delhi Vs M/s. Precision Agencies Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4052
Income Tax Act, 1961-Section 68, 143(3), 147 to 151, 254
Tribunals and Commissions02 Feb 2026Allowed
Sh. Ashok Sethi Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4047
Income-tax Act, 1961-Section 154, 90 r.w.s. Section 90A, 139(1)I. Rules-Rule 128
Tribunals and Commissions02 Feb 2026
Navdeep Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4045
Income Tax Act, 1961-Section 250(6), 68, 234A, 234B, 234C, 143(3), 40(a)(i), 139(5)
Tribunals and Commissions02 Feb 2026Partly Allowed
Sh. Gopesh Mehta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4044
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions02 Feb 2026Partly Allowed
M/s. Airports Authority of India Vs DCIT, Circle-1(1), New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4043
Income-tax Act, 1961-Section 143(3)/254
Tribunals and Commissions02 Feb 2026Partly Allowed
Shagun Dhawan Vs Addl./JCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4042
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions02 Feb 2026Allowed
Sh. Devinder Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4041
Income-tax Act, 1961-Section 147, 144, 151
Tribunals and Commissions02 Feb 2026
Abhik Finance Pvt.Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4040
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions02 Feb 2026
Sh. Mukesh Khurana Vs. DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4039
Income-tax Act, 1961-Section 271(1)(c), 68, 153A
Tribunals and Commissions02 Feb 2026
Brahmaputra Infrastructure Limited Vs DCIT, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4038
Income Tax Act, 1961-Section 250(6), 68, 132(4), 143(3)/153(3)
Tribunals and Commissions02 Feb 2026Dismissed
Mr. Kamal Bazad, L/H of Late Sh. Jagbir Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3667
Income-tax Act, 1961-Section 143(3), 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions02 Feb 2026Dismissed
Guardian Portfolio Consultants Pvt. Ltd. Vs Income Tax Officer, Ward-10(4), New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3662
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions02 Feb 2026
Navdeep Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3489
Income Tax Act, 1961-Section 250(6), 68, 234A, 234B, 234C, 143(3), 40(a)(i), 139(5)
Tribunals and Commissions02 Feb 2026
Brahmaputra Infrastructure Limited Vs DCIT, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3488
Income Tax Act, 1961-Section 250(6), 68, 132(4), 143(3)/153(3)
Tribunals and Commissions30 Jan 2026Partly Allowed
ACIT Vs Deepa Talwar
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3268
Income-tax Act, 1961-Section 119, 132, 136, 142(2A), 143(3), 144A, 147, 148, 151, 151(1), 151(2), 153A, 153B, 153C, 153D, 255(4), 271(1)(c), 271(1)(c)(iii), 274(2)Finance Act, 2007Evidence Act-Section 114(e)