COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 294 of 307

Tribunals and Commissions05 Feb 2026

ACIT Vs Rajesh Craft Jewel India Pvt. Ltd

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3676

Income-tax Act, 1961-Section 68, 115BBE

Tribunals and Commissions05 Feb 2026Allowed

Pookotukavu Venkataramana Sairam Vs ITO

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3537

Income Tax Act, 1961-Section 147, 144

Tribunals and Commissions05 Feb 2026Allowed

Kshitiz Impex Pvt. Ltd. Vs PCIT, Delhi-4

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3480

Income Tax Act, 1961-Section 147, 263, 143(3), 69C, 115BBE, 37, 148, 153A, 153C, 144B, 151, 292BB

Tribunals and Commissions05 Feb 2026Allowed

Manoj Aggarwal Vs ITO Ward -44(2)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3479

Income Tax Act, 1961-Section 143(3), 250, 143(2), 69A

Tribunals and Commissions05 Feb 2026Allowed

Hale Realtors Private Limited Vs I.T.O. National E-Assessment Centre

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3475

Income Tax Act, 1961-Section 143(3), 40A(2)(b), 92C, 55A, 50C, 270A

Tribunals and Commissions05 Feb 2026Dismissed

Income Tax Officer Vs Sittin Tomar

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3474

Income Tax Act, 1961-Section 143(3), 144B, 69C, 44AB

Tribunals and Commissions05 Feb 2026Allowed

AT & T Global Network Services India Private Limited Vs Assistant Commissioner Of Income Tax, Circle-1(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3477

Income Tax Act, 1961-Section 143(1), 234A, 234B, 40A(7), 37, 43B

Tribunals and Commissions04 Feb 2026Allowed

MMC and H Pharmacies Vs Assessing Officer, NFAC, India

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3867

Income Tax Act, 1961-Section 250, 271A, 194A, 147, 44AA

Tribunals and Commissions04 Feb 2026Dismissed

Income Tax Officer Vs Continental Construction Ltd.

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3782

Income Tax Act, 1961-Section 36(1)(vii)

Tribunals and Commissions04 Feb 2026

N V Distilleries Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3704

Income Tax Act, 1961-Section 250, 153A, 153D, 143(3), 153A(1), 158BG, 119Right to Information Act

Tribunals and Commissions04 Feb 2026

Mr. Anil Kapoor Vs ITO, Ward 5(1)(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3696

Income Tax Act, 1961-Section 250, 144, 147, 142(1)

Tribunals and Commissions04 Feb 2026Partly Allowed

The Sri Shiv Mahima Co-operative Group Housing Society Ltd. Vs Income Tax Officer, Ward 1(4), Faridabad

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3675

Income Tax Act, 1961-Section 144, 147, 148, 148A(d), 271(1)(b), 271(1)(c), 271AAC(1)

Tribunals and Commissions04 Feb 2026

M/s Omaxe Limited Vs Joint Commissioner Of Income Tax, (OSD), Central Circle-29

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3674

Income Tax Act, 1961-Section 80IB(10), 80HHBA, 80IA, 260A, 115JB, 10(23G)

Tribunals and Commissions04 Feb 2026

MMC Carbon Private Limited Vs ITO

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3673

Income Tax Act, 1961-Section 144, 271(1)(c)

Tribunals and Commissions04 Feb 2026Dismissed

DCIT Vs Udit Jain

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3672

Income Tax Act, 1961-Section 143(3), 69A, 1158BE, 115BBE, 132, 271AAA, 132(4), 139(1), 132(4A), 68, 69C, 43CA

Tribunals and Commissions04 Feb 2026Allowed

Amrit CSR Foundation Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3671

Income Tax Act, 1961-Section 143(1), 11, 12A, 12A(2) proviso, 143(1)(i)

Tribunals and Commissions04 Feb 2026

Vardhman International Vs Commissioner Of Income Tax (Appeals)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3670

Income-tax Act-Section 147, 144, 144B

Tribunals and Commissions04 Feb 2026Allowed

Shri Aadi Shankaracharya Sanatan Sanatan Sewa Sansthanam Foundation Vs The C.I.T [Exemption]

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3669

Income-tax Act, 1961-Section 80G, 80G(5), Clause (iii)(b)(B) of second proviso to Section 80G(5), 12A, 12AB(1)(b)

Tribunals and Commissions04 Feb 2026Dismissed

Income Tax Officer Vs Ratna Aggarwal

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4102

Income Tax Act, 1961-Section 147 read with Section 144; Section 56(2); Section 2(47); Section 148; Section 56(2)(vii)(b); proviso to sub-clause (b) of clause (vii) of Sub-section (2) of section 56; Explanation (e)(ii)

Tribunals and Commissions04 Feb 2026Partly Allowed

Ajay Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4101

Income Tax Act, 1961-Section 144