Tribunals and Commissions29 Oct 2025Dismissed
DCIT, Circle 4(2) Vs Sh. Vikram Bakshi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2495
Income Tax Act, 1961-Section 147 read with Section 144B, 148, 148A(b), 148A(d)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,463 judgments · page 54 of 74
Tribunals and Commissions29 Oct 2025Allowed
Sh. Mukul Gupta HUF Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2494
Income-tax Act, 1961-Section 147, 144, 148, 143(3)
Tribunals and Commissions29 Oct 2025Partly Allowed
M/s. Saras Paper Products Pvt Ltd. Vs Income Tax Officer, Ward-3(2)(3)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2493
Income-tax Act, 1961-Section 147 r.w.s. 144
Tribunals and Commissions29 Oct 2025Allowed
Sh. Pankaj Goswami Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2492
Income-tax Act, 1961-Section 143(1), 1158AC, 115BAC, 139(1)
Tribunals and Commissions29 Oct 2025
Smt. Anita Sharma L/H Sh. Shyam Lal Vs Income Tax Officer, Ward-4, Hisar
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2491
Income-tax Act, 1961-Section 143(3), 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions29 Oct 2025Partly Allowed
M/s. Vaibhav Trading Company Vs Income Tax Officer, Ward-2(2)(5)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2490
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions29 Oct 2025Partly Allowed
Celestial Aviation Trading 36 Ltd. & Ors. Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2489
Income Tax Act, 1961-Section 28(i), 28(iv), 37(1), 234B, 270ASARFAESI Act, 2002-Section 2(ma)Recovery of Debts & Bankruptcy Act, 1993
Tribunals and Commissions29 Oct 2025
Brijwasi Food Industries Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2488
Income-tax Act, 1961-Section 147
Tribunals and Commissions29 Oct 2025
Archit Gupta Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2487
Income Tax Act, 1961-Section 143(1), 132, 147, 68, 10(38), 133(6), 131
Tribunals and Commissions29 Oct 2025Allowed
Sh. Shafik Ahemad Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2486
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions29 Oct 2025Allowed
Saurabh Sangal Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2485
Income-tax Act, 1961-Section 143(3), 153D
Tribunals and Commissions29 Oct 2025Allowed
Rishikesh Barter Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2484
Income-tax Act, 1961-Section 143(3), 14A, Rule 8DFinance Act, 2021
Tribunals and Commissions29 Oct 2025
G.P.M. Jewellers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2483
Income-tax Act, 1961-Section 147/143(3), 69
Tribunals and Commissions29 Oct 2025Partly Allowed
HPL Mercantile Pvt. Ltd. Vs Income Tax Officer, Ward-11(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2530
Income-tax Act, 1961-Section 143(3), 14A, 14A(2), Rule 8D(2)(iii)
Tribunals and Commissions29 Oct 2025Partly Allowed
Chetna Bhasin Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2529
Income-tax Act, 1961-Section 143(3), 68, 69, 115BBE
Tribunals and Commissions29 Oct 2025
Sh. Pooran Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2528
Income-tax Act, 1961-Section 144, 115BBE
Tribunals and Commissions29 Oct 2025Allowed
Sh. Amar Nath Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2527
Income-tax Act, 1961-Section 147, 254
Tribunals and Commissions29 Oct 2025
Artline Finance Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2526
Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 149, 149(1), Third Proviso to Section 149(1), Fourth Proviso to Section 149(1)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)
Tribunals and Commissions29 Oct 2025Partly Allowed
Sh. Naveen Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2525
Income-tax Act, 1961-Section 144, 68, 69, 115BBE
Tribunals and Commissions29 Oct 2025
The Hisar Ram Nagar Cooperative HB Society Limited Vs Assessment Unit, Income Tax Department, Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2524
Income-tax Act, 1961-Section 147, 144