Tribunals and Commissions11 Nov 2025
The J.C.I.T [OSD] Vs M/s IGT Solution Pvt Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3936
Income-tax Act, 1961-Section 270A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 52 of 81
Tribunals and Commissions11 Nov 2025
Surender Singh Vs DCIT, Circle-22(2)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3934
Income Tax Act, 1961-Section 144 r.w.s. 144B, 142(1)
Tribunals and Commissions11 Nov 2025Allowed
SR Ashok & Associates Pvt. Ltd. Vs DCIT, Circle-22(2), Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4064
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions11 Nov 2025Dismissed
ACIT Vs Sh. Sunil Kumar
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4012
Income-tax Act, 1961-Section 143(3), 144C, 68, 115BBE, 41(1), 56(2)(vii)(a)
Tribunals and Commissions11 Nov 2025Dismissed
DCIT Vs M/s. Om Logistics Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4000
Income-tax Act, 1961-Section 153C, 143(3), 153A, 153C(1) 1st proviso
Tribunals and Commissions11 Nov 2025Allowed
Tarun Jain Vs ITO, Ward 2 (4)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3999
Income-tax Act, 1961-Section 143(1)(a), 143(3), 270A, 270A(1), 270A(6), 270A(9), 274
Tribunals and Commissions11 Nov 2025Allowed
Mohan Sambaji Jacthap Vs The Assistant Commissioner Of Income Tax, Central Circle-3
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3998
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions11 Nov 2025Allowed
Gaurav Kataria Vs Pr.CIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3997
Income-tax Act, 1961-Section 263, 147, 148, 144B, 270A
Tribunals and Commissions11 Nov 2025Dismissed
DCIT Vs Blue Jay Finlease Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3996
Income-tax Act, 1961-Section 143(3), 56(2)(vii)(b), 56(2)(viib), Explanation (a) to Section 56(2)(viib), 68Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions11 Nov 2025
DCIT Vs Azad Coach Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3992
Income-tax Act, 1961-Section 143(3), 145(3), 145, 144, 142(1)
Tribunals and Commissions11 Nov 2025Dismissed
Rajbir Singh Vs ACIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3991
Income Tax Act, 1961-Section 143(3), 147
Tribunals and Commissions11 Nov 2025Allowed
Madan Lal Garg Vs ITO, Ward 2 (4)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3990
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions11 Nov 2025Partly Allowed
ACIT Vs Anand Prakash
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3958
Income Tax Act, 1961-Section 153A, 143(3), 153D
Tribunals and Commissions11 Nov 2025Allowed
Anju Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3541
Income Tax Act, 1961-Section 144, 250(6)
Tribunals and Commissions10 Nov 2025Allowed
Om Shreem Ananda Foods Pvt. Ltd. Vs ITO, Ward-19(1), New Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3951
Income Tax Act, 1961-Section 147/144, 68, 271(1)(c)
Tribunals and Commissions10 Nov 2025Allowed
Ramesh Seth Vs ITO, Ward-45(4)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4065
Income Tax Act, 1961-Section 143(3), 250(6)
Tribunals and Commissions10 Nov 2025Dismissed
DCIT Vs M/s Okaya Power Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3995
Income Tax Act, 1961-Sections 132, 132(1), 132A, 139, 147, 148, 149, 151, 153, 153A, 153C, 153C(1), Explanation 1 to Section 153A
Tribunals and Commissions10 Nov 2025Dismissed
DCIT, Central Circle-28, New Delhi Vs Arun Agarwal
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3989
Income Tax Act, 1961-Section 153C, 153A, Explanation 1 to Section 153A, 139, 147, 148, 149, 151, 153, 132, 132A, 133C
Tribunals and Commissions10 Nov 2025Allowed
UK Grid Solutions Limited Vs The Deputy Commissioner Of Income Tax, Circle International Taxation -3(1)(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3959
Income Tax Act, 1961-Section 143(3), 144C(13), 44BBB, 9(1)(vii), 44BB, 9, 234B
Tribunals and Commissions10 Nov 2025
The Dy. CI.T. Vs Ajay Vision Education [P] Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3957
Income-tax Act, 1961-Section 271(1)(c), 270A, 274, 147, 143(3), 148, 132(4), 153A