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Income Tax Appellate Tribunal judgments, 2025

1,612 judgments · page 51 of 81

Tribunals and Commissions12 Nov 2025Allowed

Abdul Rahman Asad Vs DCIT

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4008

Income Tax Act, 1961-Sections 45, 45(1), 199, 199(3), 155(20), 250Income Tax Rules, 1962-Rules 37BA, 37BA(3)(i), 134
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Tribunals and Commissions12 Nov 2025Partly Allowed

Income Tax Officer Vs Sh. Sahil Jain

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4006

Income-tax Act, 1961-Section 143(3), 68, 115BBE, 69A, 80JJA, 69, 69B, 69C, 69D, 28, 143(1A), 64(1)(iii)Taxation Laws (Second Amendment) Act, 2016Finance Act, 1990
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Tribunals and Commissions12 Nov 2025Allowed

Robust Resorts & Hospitality LLP Vs DCIT

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3947

Income Tax Act, 1961-Sections 143(3), 147, 148, 69C, 56(2)(x), 56(2)(x)(a), 56(2)(x)(b), 69, 37, 37(1), 143(2), 142(1)
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Tribunals and Commissions12 Nov 2025Partly Allowed

Sunil Gupta Vs ACIT, Circle 55(1)

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4001

Income Tax Act, 1961-Section 153, 143(3), 143(2), 132, 153A, 153(A)(1)(a), 68, 234A, 234B, 234C
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Tribunals and Commissions12 Nov 2025Allowed

Om Prem Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3540

Income Tax Act, 1961-Section 12AB(1)(b)(ii)B; Section 80G(5); Section 12A(1)(ac)(iii); Section 80(G); Section 2AB
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