COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2025

1,612 judgments · page 50 of 81

Tribunals and Commissions12 Nov 2025Allowed

Gupta Subhash & Sons HUF Vs ITO, Ward 34(3)

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3953

Income-tax Act, 1961-Sections 143(1), 143(2), 142(1), 69A read with 115BBE, 142(2), 131, 133(6), 142(3), 40A(3), 145(3)

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Tribunals and Commissions12 Nov 2025

Foundation For Universal Responsibility Of His Holiness The Dalai Lama Vs Income Tax Officer (Exemption)

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3950

Income Tax Act, 1961-Sections 11(2), 11(2)(13), 11(2)(a), 11(3), 11(3)(c), 11(3)(d), 11(5), 12A, 12AA, 12AB, 10(23C), 13(1)(c), 113, 115BBI, 139(1), 143(1), 143(3)Finance Act, 2022

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Tribunals and Commissions12 Nov 2025Allowed

Mata Chakeri Devi Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4066

Income Tax Act, 1961-Section 12AB, 80G, 12A(1)(ac)(ii), 143(3), 11, 12A, 80G(5)(ii)

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Tribunals and Commissions12 Nov 2025Allowed

Van Bros Construction Pvt. Ltd. Vs Assessment Unit Income Tax Department, National Faceless Appeal, Delhi

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4063

Income Tax Act, 1961-Section 144, 144B, 147, 148, 234A, 234B, 234D, 251(1)(a)

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Tribunals and Commissions12 Nov 2025

Pawan Hans Limited Vs DCIT, Circle 19(2)

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4088

Income-tax Act, 1961-Section 143(1), 143(1)(a), 143(3), 143(4), 144, 154, 246A

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Tribunals and Commissions12 Nov 2025Allowed

Ravinder Kumar Jain Vs DCIT, Central Circle 07, New Delhi

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3948

Income-tax Act, 1961-Section 271(1)(c), 143(3), 254, 144

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Tribunals and Commissions12 Nov 2025Allowed

Asia International & Retail Solutions Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4087

Income-tax Act-Section 143(3), 147

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Tribunals and Commissions12 Nov 2025

Jitender Kumar Garg Vs DCIT, Central Circle II

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3961

Income Tax Act, 1961-Section 153A, 68, 153D, 152A, 153B, 153CRight to Information Act

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Tribunals and Commissions12 Nov 2025Allowed

Shri Dwarka Dheesh Surbhi Sewa Trust Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3960

Income Tax Act, 1961-Sections 12AB(1)(b)(ii), 12A(1)(ac)(iii), 80G(5)

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Tribunals and Commissions12 Nov 2025Allowed

Osttra India Services Private Limited Vs Assistant Commissioner Of Income Tax, Circle 1991

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3949

Income Tax Act, 1961-Section 143(1), 115BAA, 138(1), 139, 234B, 234C, 139(1), 115BA, 115BAB, 10AA, 32, 32AD, 33AB, 33ABA, Chapter VI-A, 80JJAA, 80M, 72A, 80LASpecial Economic Zones Act-Section 2

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Tribunals and Commissions12 Nov 2025Partly Allowed