Tribunals and Commissions14 Nov 2025Dismissed
DCIT Vs M/s Aircom International India Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3924
Income Tax Act, 1961-Section 143(3), 250(4), 250(5), 36(1)(vii), 36(2)Income-tax Rules-Rule 46A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 49 of 81
Tribunals and Commissions14 Nov 2025Allowed
Gaurav Kumar Arya Vs Pr. Commissioner Of Income Tax, Delhi-20
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3920
Income Tax Act, 1961-Section 263, 147, 144B, 148, 142(1), Explanation 2(a) to Section 263Finance Act, 2015
Tribunals and Commissions14 Nov 2025Dismissed
ACIT Vs Indiabulls Real Estate Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3917
Income Tax Act, 1961-Section 143(3), 14A, Rule 8D, 14A(2)
Tribunals and Commissions14 Nov 2025Partly Allowed
Sanjay Wahi Vs Assistant Commissioner Of Income Tax, Circle-3, New Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3933
Income Tax Act, 1961-Section 250, 153A, 143(3), 139, 143(1), 132, 127(2), 142(1), 143(2), 69A, 234A, 234B, 234C, 153D
Tribunals and Commissions14 Nov 2025
Abuchi Infra Ventures Limited Vs ITO, Ward 2 (3), Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3932
Income-tax Act, 1961-Section 143(2), 142(1), 69, 115BBE, 144Income Tax Rules, 1962-Rule 46, 46A
Tribunals and Commissions14 Nov 2025Dismissed
Aabid Ali Khan Vs ACIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3931
Income Tax Act, 1961-Section 144, 153A, 69A, 142(1), 131NDPS Act-Section 8, 22Indian Evidence Act, 1872-Section 114
Tribunals and Commissions14 Nov 2025Allowed
S. S. Pranav Steels Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3930
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions14 Nov 2025Allowed
Sanjeev Sharma Vs ACIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3929
Income Tax Act-Section 132, 153, 153A, 153C, 143(3), 69A
Tribunals and Commissions14 Nov 2025
DCIT Vs Ajay Jain
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3952
Income Tax Act, 1961-Section 144
Tribunals and Commissions14 Nov 2025
M/s. Dabur India Limited Vs Pr.CIT, Delhi – 1
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3545
Income-tax Act, 1961-Section 14A, 32, 35, 35(1), 35(2AB), 37, 80G, 80-IA, 80-IA(3)(ii) read with Proviso and Explanation 1 and Explanation 2, 80-IB, 80-IC, 80JJAA, 92CA, 119, 143(3), 263, 263(1), Explanation 2 to Section 263Finance Act, 2009Finance Act, 2015
Tribunals and Commissions14 Nov 2025
Baljeet Memorial Charitable Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3532
Income-tax Act, 1961-Section 154
Tribunals and Commissions14 Nov 2025Allowed
Shalaka Chandrahas Chavan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 1855
Income Tax Act, 1961-Section 69A, 139, 144, 147, 148, 148A
Tribunals and Commissions13 Nov 2025
Carlsberg India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3648
Income Tax Act, 1961-Section 201(1), 201(1A)Direct Taxes Vivad Se Vihwas Act, 2020
Tribunals and Commissions13 Nov 2025Allowed
Sushil Rice And General Mills Vs ITO
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3620
Income Tax Act, 1961-Section 147, 144B, 148
Tribunals and Commissions13 Nov 2025Allowed
Om Satya Mehra Public Charitable Trust Vs Income Tax Officer, Ward Exempt. 2(4)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3923
Income Tax Act, 1961-Section 143, 11(2) (including the Explanation thereto), 11(3)(d), 12A, 12AA, 10(23C)(iv), (v), (vi), (via)
Tribunals and Commissions13 Nov 2025Partly Allowed
Genesis Associates P. Ltd. Vs Assessment Unit
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3922
Income Tax Act, 1961-Section 69C, 131(1A), 139, 143(3), 147, 148, 148A(b), 148A(d), 149(1), 151Finance Act, 2021TOLA-Section 3(1)
Tribunals and Commissions13 Nov 2025
Smt. Kanta Shroff Vs ACIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3918
Income Tax Act, 1961-Section 250(6)
Tribunals and Commissions13 Nov 2025
Yuga Print Pack Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 4089
Income Tax Act, 1961-Section 250(6)
Tribunals and Commissions13 Nov 2025
Wheels Polymers Pvt. Ltd. Vs AO
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3529
Income Tax Act, 1961-Section 200A, 194Q
Tribunals and Commissions13 Nov 2025Dismissed
Sachin Vs ACIT, CC-20, New Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3481
Income Tax Act, 1961-Section 143(3), 69A, 115BBE