Tribunals and Commissions04 Nov 2025
The Dy. C.I.T. Vs. S.S. Pulses Manufacturing Pvt Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3602
Income Tax Act, 1961-Section 143(3), 147, 145(3), 69C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 55 of 81
Tribunals and Commissions04 Nov 2025
The A.C.I.T. Vs M/s Stonewell Developers Pvt Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3601
Income-tax Act, 1961-Section 68, 153A to 153D, 147 and 148, 132, 133A, 133(6)
Tribunals and Commissions04 Nov 2025
Shri Shashi Kumar Mehta Vs The I.T.O.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3600
Income-tax Act-Section 143(2), 40A(3), 68
Tribunals and Commissions04 Nov 2025
Shri Salek Chand Saini Vs The I.T.O.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3599
Income-tax Act, 1961-Section 68, 143(2), 143(3)
Tribunals and Commissions04 Nov 2025
The Dy. C.I.T. Vs. Swati Menthol & Allied Chemicals Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3730
I.T Act, 1961-Section 148, 68, 151
Tribunals and Commissions04 Nov 2025
GSMA Ltd. Vs Assistant Commissioner Of Income-Tax, International Taxation 1(3)(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3590
Income Tax Act, 1961-Section 143(3), 144C(13), 9(1)(vii), 9(1)(vi) with Explanations 2 and 4, 195, 90(2) with Explanation 4Copyright Act, 1957-Section 14, 14(a), 14(b) read with sub-section (a)(i)-(vii), 30
Tribunals and Commissions04 Nov 2025Dismissed
DCIT, Central Circle-28, New Delhi Vs Bajrang Lal Aggarwal
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3589
Income Tax Act, 1961-Section 10(38), 68, 132, 132A, 147/148, 153, 153A, 153A(1), 153A(2), Second proviso to Section 153A
Tribunals and Commissions04 Nov 2025
WTS Engery DMCC Vs Assistant Commissioner Of Income-Tax, International Taxation 3(1)(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3587
Income Tax Act, 1961-Section 143(3), 144C(13), 153, 144C(5), 234A, 234B, 234C, 234D, 270AIncome Tax Rules, 1962-Rule 10(1)Workmen Compensation Act
Tribunals and Commissions04 Nov 2025Partly Allowed
Asha Burman Vs ACIT, Circle 46(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3585
Income-tax Act-Section 2(22)(e), 22, 23, 24, 24(a), 131, 143(1), 143(3), 147, 148, 263Delhi Municipal Corporation Act, 1957-Section 116
Tribunals and Commissions04 Nov 2025
DCIT, Circle 61(1), Delhi Vs Sukhbir Singh Chabra HUF
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3584
Income Tax Rules, 1962-Rule 46AIncome Tax Act, 1961-Sections 44AE, 44AE(2), 44AD, 92CA, 92CA(3), 133(6), 234A, 234B, 234C, 271A, 271B, 271(1)(c)
Tribunals and Commissions04 Nov 2025Partly Allowed
CPPGROUP Services Limited Vs Assistant Commissioner Of Income Tax, Circle-1(2)(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3569
Income Tax Act, 1961-Section 143(3), 144C(13), 234B, 40(a)(ia), 197, 144B
Tribunals and Commissions04 Nov 2025Partly Allowed
ACIT Vs Sh. Suresh Kumar Goyal
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3568
Income-tax Act, 1961-Section 143(3), 68, 144B
Tribunals and Commissions04 Nov 2025Allowed
Secretary, Co-operative Cane Development Union Ltd. Vs Income Tax Officer, Range-3(2)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3562
Income Tax Act, 1961-Section 143(3), 80P
Tribunals and Commissions04 Nov 2025Allowed
Sh. Surendra Kumar Jain Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3561
Income-tax Act, 1961-Section 147, 143(3), 148
Tribunals and Commissions04 Nov 2025
Thrius Pharma Expertize LLP Vs Assessment Unit, NFAC, Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3559
Tribunals and Commissions04 Nov 2025Dismissed
DCIT Vs Shriti Verma
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3549
Income-tax Act, 1961-Section 153A, 143(3), 132, 132A, 153 (Explanation 1(x)), 153B, 90, 90ABlack Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015-Section 10(1), 10(3)Indian Evidence Act-Section 139
Tribunals and Commissions04 Nov 2025
Suraj Narang, HUF Vs The Assessing Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3528
Income-tax Act, 1961-Section 147, 144, 144B, 145(3)
Tribunals and Commissions04 Nov 2025Allowed
Deb Prasanna Choudhury Vs Adit/Dcit (It)-1(1), Kolkata
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 1851
Income Tax Act, 1961-Section 56, 56(2)(ii)(vii), 133(6), 139(4), 142(1), 143(3), 147, 148, 250
Tribunals and Commissions03 Nov 2025Partly Allowed
Aarti Bansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3583
Income Tax Act-Section 143(2), 147, 148, 148A, 149, 149A, 15I, 69C, 139(1)Finance Act, 2021TOLA-Section 3(1)
Tribunals and Commissions03 Nov 2025Allowed
Ilayash Vs ITO
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3565
Income Tax Act, 1961-Section 143(3), 147, 148, 143(2), 142(1)