Tribunals and Commissions28 Oct 2025Allowed
Ranjana Gusain Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2532
Income-tax Act, 1961-Section 147, 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,463 judgments · page 57 of 74
Tribunals and Commissions28 Oct 2025Partly Allowed
IDP Education India P. Ltd. (Earlier known as IDP Education Exam Services P. Ltd.) Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2531
Income Tax Act, 1961-Section 143(3), 144C(13), 154, 234B, 234C, 234D
Tribunals and Commissions28 Oct 2025Partly Allowed
Akorn India Pvt. Ltd. Vs DCIT, Circle 2(1), New Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2563
Income Tax Act-Section 32(1)(ii), 50B, 50C, 50C(2), 56(2)(vii)(b), 139(5)
Tribunals and Commissions28 Oct 2025
Balraj Singh & Anr. Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2562
Income Tax Act, 1961-Section 144
Tribunals and Commissions28 Oct 2025Allowed
Advance Info Distributors Private Limited Vs ITO, Ward 1(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2561
Income Tax Act, 1961-Section 147, 144, 144B, 148
Tribunals and Commissions28 Oct 2025
Kavya Saurabh Rastogi Vs ITO, Ward 1(1), Moradabad
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2560
Income Tax Act, 1961-Section 144, 147, 148, 44AD, 50C, 54
Tribunals and Commissions28 Oct 2025
DCIT Vs Hapur Pilukhuwa Development Authority
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2559
U.P. Urban Planning and Development Act, 1973Income Tax Act, 1961-Section 11, 2(15), first proviso of Section 2(15)
Tribunals and Commissions28 Oct 2025Allowed
The Wine Connection Vs The Assistant Commissioner Of Income Tax, Central Circle-14, New Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2558
Income Tax Act, 1961-Section 132, 143(3), 153C, 43B, 153A, Explanation 2 to Section 153A
Tribunals and Commissions28 Oct 2025
Cargill Business Services India Private Limited Vs DCIT, Circle 1(1), Gurgaon
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2557
Income Tax Act, 1961-Section 143(1), 10AA
Tribunals and Commissions28 Oct 2025Partly Allowed
Narmada Trust Vs Income Tax Officer Circle 25 (1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2555
Income-tax Act, 1961-Section 143(1), 11, 111A, 112A, 12A(a), 12A, 167A, 10(25), 164(1)(iv)Finance Act-Paragraph (A) of Part-I of First Schedule, Clause (iii), (iv)Finance Act, 1981
Tribunals and Commissions28 Oct 2025Dismissed
DCIT, Central Circle-17, Delhi Vs Ashwani Kumar Gupta
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2554
Income Tax Act, 1961-Section 132, 132A, 139, 143(3), 147, 148, 149, 151, 153, 153A, 153CFinance Act, 2017
Tribunals and Commissions28 Oct 2025Allowed
M/s. Impress Estates Pvt. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2568
Income Tax Act, 1961-Section 250, 143(3), 271(1)(c), 153D, 153A, 153B, 132, 132A, 151, 148, 153C, 292BFinance Act 2007CPC-Order 21 Rule 90
Tribunals and Commissions28 Oct 2025Allowed
Milan Saini Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2567
Income Tax Act, 1961-Section 250(6), 143(3), 143(1), 143(2), 142(1), 17, 28(iv), 2(24), 45, 2(24)(vi), 28(ii)(e), 2(14), 2(47)Companies Act, 1956Specific Relief Act, 1963-Section 15
Tribunals and Commissions28 Oct 2025Allowed
Quantum Global Securities Limited Vs ITO Ward 20(3) Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2566
Income Tax Act, 1961-Section 147, 144, 144B, 143(1), 148
Tribunals and Commissions28 Oct 2025Allowed
Wudstay Travels Private Limited Vs Assistant Commissioner Of Income Tax Circle 25 (1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2565
Income-tax Act, 1961-Section 69, 144, 147, 148, 148A(b), 148A(d), 151, 151(ii), 194C
Tribunals and Commissions28 Oct 2025Allowed
Swami Nitanand Mission Foundation Vs Commisisoner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2564
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12A(1)(ac)(iii), 12A(1)(ac)(ii), 12AB
Tribunals and Commissions28 Oct 2025Allowed
Sri Sachchidanand Sakshi Mahila Mandal Vs Commisioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2688
Income Tax Act, 1961-Section 80G, 80G(5), clause (ii)(b)(B) of second proviso to Section 80G(5)
Tribunals and Commissions28 Oct 2025Allowed
Pioneer E Solution Pvt. Ltd. Vs DCIT Circle-19(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2687
Income Tax Act, 1961-Section 154, 115BAA, 143(1), 80J(6A)
Tribunals and Commissions28 Oct 2025Allowed
ACIT Vs Karnal Agricultural Industries Limited
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2686
Income-tax Act, 1961-Section 69, 144, 144BIncome Tax Rules, 1962-Rule 46A
Tribunals and Commissions28 Oct 2025Partly Allowed
Saurabh Lal Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2685
I.T. Act, 1961-Section 144, 28, 28(II)(b), 28(11)(b)