COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2025

1,612 judgments · page 56 of 81

Tribunals and Commissions03 Nov 2025Dismissed

M/s R C Jewellers Pvt. Ltd. Vs DCIT, Central Circle-32, New Delhi

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3564

Income Tax Act, 1961-Section 143(3), 153D, 270A, 153A, 153C, 143(1), 119, 131, 133, 2(31)

Tribunals and Commissions03 Nov 2025

Anju Sachdeva Vs A.C Central Circle 18

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3563

Income Tax Act, 1961-Section 143(3), 254

Tribunals and Commissions03 Nov 2025

Anoop Dewani Vs Addl./Joint/Depty/ACIT, NFAC, Delhi

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3560

Tribunals and Commissions03 Nov 2025

Sh. Satya Narain Bari Vs DCIT

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3558

Income-tax Act, 1961-Section 144, 115BBE, 132(1), 139, 142(1), 69A, 44AD, 153A, 132

Tribunals and Commissions03 Nov 2025Partly Allowed

Kanchan Sachdeva Vs CIT(A)/NFAC

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3557

Income-tax Act, 1961-Section 147, 144, 69A, 115BBE

Tribunals and Commissions03 Nov 2025Allowed

Bilari Cooperative Cane Union Vs Income Tax Officer, Ward-2(1)

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3556

Income-tax Act, 1961-Section 143(3), 80P, 80P(2)

Tribunals and Commissions03 Nov 2025Partly Allowed

Mrs. Surekha Sharma Vs Income Tax Department

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3555

Income Tax Act, 1961-Section 147, 144, 144B, 69A

Tribunals and Commissions03 Nov 2025Allowed

Omkar Gadi Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3553

Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12AB(1)(b)(ii)(B), 13(1)(c), 12AITAT Rule 1963-Rule 29

Tribunals and Commissions03 Nov 2025

Mr. Mashood Uddin, Prop. M/s. Alpha International Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3552

Income-tax Act, 1961-Section 144, 69A read with Section 115BBE

Tribunals and Commissions03 Nov 2025

Sh. Dayaram Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3551

Income-tax Act, 1961-Section 143(3)

Tribunals and Commissions03 Nov 2025Dismissed

Sh. Sunil Sharma Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3550

Income-tax Act, 1961-Section 271B, 44AB, 274

Tribunals and Commissions03 Nov 2025Allowed

Sh. Sandeep Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3548

Income-tax Act, 1961-Section 143(3), 250

Tribunals and Commissions03 Nov 2025Allowed

Shree Jagat Guru Brahmanand Gaushala Samiti Vs CIT(E), Chandigarh

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3547

Income-tax Act, 1961-Section 12AA(1)(B)(ii), 11(1)(d), 11, 12A, 12AA

Tribunals and Commissions03 Nov 2025Partly Allowed

Aarti Bansal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 1852

Income Tax Act, 1961-Section 3, 69C, 139(1), 143(2), 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(c), 149(d), 151

Tribunals and Commissions03 Nov 2025Partly Allowed

Surekha Sharma Vs Income Tax Department

Income Tax Appellate Tribunal · (2025) 11 ITAT CK 1853

Income Tax Act, 1961-Section 69A, 144, 144B, 147

Tribunals and Commissions31 Oct 2025

CPI India I Ltd. Vs Assistant Commissioner Of Income-Tax, International Taxation 1(2)(1)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2434

Income Tax Act, 1961-Section 147, 144C(13), first proviso to Section 48, 112(1)(c)(ii), 234B, 270A

Tribunals and Commissions31 Oct 2025

DCIT Vs Bright Buildtech Pvt.Ltd.

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2431

Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 36(1)(iii), 147, 133(6)

Tribunals and Commissions31 Oct 2025

Inveso Holding Company (US) Inc. Vs Assisnat Commissioner Of Income-Tax, International Taxation 2(1)(1)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2430

Income Tax Act, 1961-Section 143(3), 144C(13), 270A, 9(1)(vii)

Tribunals and Commissions31 Oct 2025Partly Allowed

Sky High XXII Leasing Company Ltd. & Anr. Vs Assistant Commissioner Of Income Tax, International Taxation, Circle 3(1)(2)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2397

Income-tax Act-Section 90(1)

Tribunals and Commissions31 Oct 2025Allowed

Rose Trust Vs Dy. Commissioner Of Income Tax, Circle-49(1)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2396

Income Tax Act, 1961-Section 11, 143(1), 154, 115AD, 115BAC, 115BAC(1A), 2 (clause (31), sub-clause (vii)), 2(29C), 164, 167B, 111A, 112, 112AFinance Act, 2023-First Schedule, Paragraph A, Part I, clauses (c), (d), (e), (iii) and (iv); first proviso under the heading 'Surcharge on income-tax'