Tribunals and Commissions30 Oct 2025Partly Allowed
Maninder Kaur Oberai Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2438
Income Tax Act, 1961-Section 143(3), 69A, 115BBE
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 59 of 81
Tribunals and Commissions30 Oct 2025Allowed
M/s Peerless Consultancy Services Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2437
Income Tax Act, 1961-Section 147, 143(3), 69A
Tribunals and Commissions30 Oct 2025Partly Allowed
Ashan Ali Vs Assessment Unit/Income Tax Officer, Ward-3(3)(3)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2436
Income Tax Act, 1961-Section 147
Tribunals and Commissions30 Oct 2025Allowed
Jitender Singh Kataria Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2482
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions30 Oct 2025
Dharam Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2480
Income Tax Act, 1961-Section 143(3), 147Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions30 Oct 2025Allowed
Geeta Goyal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2479
Income Tax Act, 1961-Section 147, 115BBE, 37
Tribunals and Commissions30 Oct 2025Partly Allowed
DCIT, Circle 4(1), New Delhi Vs Bansal Steels Power Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2477
I.T. Act-Section 79, 79(2)(c), 143(3)IT Act 1922-Section 10IBC Code
Tribunals and Commissions30 Oct 2025
BPTP Limited Vs Dy. Director Of Income Tax, CPC
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2476
Income Tax Act, 1961-Section 143(1), 154, first proviso to Section 143(1)(a), second proviso to Section 143(1)(e), fifth proviso to Section 143(1), sub-section (1) of Section 143
Tribunals and Commissions30 Oct 2025Allowed
Shri Antriksh Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2475
Income Tax Act, 1961-Section 271A, 271B, 44AA, 44AB, 274, 271 (Explanation 3), 27IBIncome Tax Rules-Rule 6FIncome Tax Act, 1922-Section 28(1)(a), 28(1)(b), 28(1)(c)
Tribunals and Commissions30 Oct 2025Dismissed
Kajal Batra Vs Assistant Commissioner Of Income Tax, Circle-52(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2474
Income Tax Act, 1961-Section 144, 147, 148, 151, 69A, 153(3), 251(1)(a)Finance (No.2) Act, 2024IT Rules-Rule 46A
Tribunals and Commissions30 Oct 2025
DCIT Vs Assure Jewels Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2473
Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Income Tax Act, 1961-Section 147, 148, 151, 151(1)
Tribunals and Commissions30 Oct 2025Allowed
Mohit Satija Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2472
Income Tax Act, 1961-Section 144, 250(6)
Tribunals and Commissions30 Oct 2025
Celebrity Realcon (P) Ltd. Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2471
Income Tax Act, 1961-Section 201(1), 201(1A), 194IA, 194-I, 194A, 194A(3), 194A(3)(f), 194A(3)(iii)(f)UP Industrial Area Development Act, 1976-Section 3(i)Finance Act, 2002
Tribunals and Commissions30 Oct 2025Partly Allowed
Uday Punj Vs DCIT, Circle 19 (1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2470
Income-tax Act, 1961-Section 73, 142(1), 143(1), 143(3), 147, 148, 250
Tribunals and Commissions30 Oct 2025Allowed
Crypto Graphic IT Solutions Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2469
Income-tax Act, 1961-Section 147, 144B, 148, 69Limitation Act-Section 5
Tribunals and Commissions30 Oct 2025
The Sonepat Central Co-operative Bank Ltd. Vs ACIT, Cir. Sonepat
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2468
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions30 Oct 2025Allowed
Indraprastha Gas Limited Vs Joint Commissioner Of Income Tax (OSD), Range-10
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2467
Income Tax Act, 1961-Section 14A, 32(1)(iia)Income Tax Rules, 1962-Rule 8D, 8D(2)(i), 8D(2)(ii)
Tribunals and Commissions30 Oct 2025Partly Allowed
NCR Global Solutions Limited Vs DCIT, Circle- 2(2)(2), International Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2466
Income-tax Act, 1961-Section 143(3), 144C(13), 143(2), 142(1), 144C, 144C(5), 144C(8), 253(1)(d), 153, 2348, 270A, Rule 10
Tribunals and Commissions30 Oct 2025Dismissed
Anil Kumar Singhal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2465
Income Tax Act, 1961-Section 250, 234A, 234B, 234C, 147, 133(6), 68, 69A, 151
Tribunals and Commissions30 Oct 2025
Vertex Buildwell Vs The I.T.O.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2464
Income-tax Act, 1961-Section 147; Section 148; Section 143(3); Section 149(1); Section 149(1)(b); Section 139; Section 142(1); Explanation 2 of Section 147; first proviso to Section 147Finance Act, 2012