Tribunals and Commissions30 Oct 2025Allowed
Vrindavan Counselling Services Pvt. Ltd. Vs Assessment Unit, Income-tax Department
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2463
Income-tax Act, 1961-Section 147 read with Section 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 60 of 81
Tribunals and Commissions30 Oct 2025
Umar Mohd. Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2462
IT Act-Section 143(3)
Tribunals and Commissions30 Oct 2025Dismissed
JCIT (OSD) Vs M/s IGT Solution Private Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2461
Income Tax Act, 1961-Section 143(3)Companies Act, 1956
Tribunals and Commissions30 Oct 2025
SNC Lavalin Inc. Vs The Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2460
Income-tax Act, 1961-Section 143(3), 144C(1), 144C(13), 9(1)(vi) along with Explanations 2 and 4, 9(1)(vii), 139(1)/139(9), 195, 270A
Tribunals and Commissions30 Oct 2025Allowed
M/s Adrem India (P) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2505
Income Tax Act, 1961-Section 147, 143(3), 148, 151, 153D, 132, 28, 147 to 151A, 132(4)
Tribunals and Commissions30 Oct 2025Partly Allowed
AKA Ausfuhrkredit-Gesellschaft MBH Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2503
Income-tax Act, 1961-Section 147, 144C(13), 148, 9(1)(vi), 9(1)(vii), 115A(1)(b)(A), 115(1)(b)(B), 2(28A), 144C, 234A, 234B, 234F, 270A
Tribunals and Commissions30 Oct 2025Allowed
P D Memorial Trust Vs Income Tax Officer, Ward Exemption- 2(4)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2502
Income Tax Act, 1961-Section 139(9), 11, 12A, 143(1), 139(1), 12A(1)(b), 12A(ba), 12
Tribunals and Commissions30 Oct 2025Allowed
Asha Education Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2501
Income Tax Act, 1961-Section 80G(5)(iii), 80G, 80G(5), 12A/12AB
Tribunals and Commissions30 Oct 2025Allowed
Mahanagar Telephone Nigam Limited Vs ACIT, Mahanagar Circle-1, LTU, New Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2500
Income Tax Act, 1961-Section 143(3), 254
Tribunals and Commissions30 Oct 2025
Enel Green Power India Private Limited Vs DCIT, Circle 7(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2497
Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5)Vivad Se Vishwas Rules, 2020
Tribunals and Commissions30 Oct 2025
The I.T.O Vs R.J. Exports
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2784
Income-tax Act, 1961-Section 68, 115BBE
Tribunals and Commissions30 Oct 2025
Suresh Kumar Vs. The A.C.I.T.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2841
Income Tax Act-Section 148
Tribunals and Commissions30 Oct 2025Dismissed
Puja Jain Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2326
Tribunals and Commissions29 Oct 2025Partly Allowed
Sh. Akash Kapoor Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2506
Income-tax Act, 1961-Section 153A, 69A, 132, 139(4), 143(1), 139(1), 143(2), 133A, 115BBE, 292C, 2(22)AA, 153C, 132(4), 139, 147, 148, 149, 151, 153, 142(1), 132A, 131Evidence Act-Section 65B
Tribunals and Commissions29 Oct 2025Allowed
Ritu Jain Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2504
Income Tax Act, 1961-Section 143(3), 132, 127, 153A, 139, 69A, 115BBE, 69C, 142, 142(2), 142(3), 139(1), 10(38), 153C, 132(4), 132A, 147, 148
Tribunals and Commissions29 Oct 2025
Sh. Rajiv Kumar Wadhwa Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2499
Income-tax Act, 1961-Section 143(1), 10(10AA), Clause (ii) of Section 10(10AA)Constitution of India-Article 12, 226
Tribunals and Commissions29 Oct 2025Dismissed
Dy. Commissioner of Income Tax, Central Circle-I Vs Strawberry Farmer Agro Products
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2498
Income Tax Act, 1961-Section 147, 144, 148A(b), 148, 142(1), 69A, 115BBE, 251(1)(a)
Tribunals and Commissions29 Oct 2025Partly Allowed
DCIT, Circle 1, Faridabad Vs NHPC Limited
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2496
Income-tax Act, 1961-Section 80-IA, 14A, 115JB, Explanation 1 to Section 115JB(2), 10, 10(38), 11, 12, 115JIncome-tax Rules, 1962-Rule 8D, 8D(2), 8D(2)(ii)Companies Act
Tribunals and Commissions29 Oct 2025Dismissed
DCIT, Circle 4(2) Vs Sh. Vikram Bakshi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2495
Income Tax Act, 1961-Section 147 read with Section 144B, 148, 148A(b), 148A(d)
Tribunals and Commissions29 Oct 2025Allowed
Sh. Mukul Gupta HUF Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2494
Income-tax Act, 1961-Section 147, 144, 148, 143(3)