Tribunals and Commissions29 Oct 2025
Sh. Harjeet Singh Kalra Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2521
Income-tax Act, 1961-Section 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 62 of 81
Tribunals and Commissions29 Oct 2025
Accuster Technologies Pvt Ltd Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2520
Income-tax Act, 1961-Section 250, 35(2AB)
Tribunals and Commissions29 Oct 2025Allowed
Shri Bijender Singh Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2519
Income Tax Act, 1961-Section 147
Tribunals and Commissions29 Oct 2025
ACIT, Central Circle 4 Vs Vrinda Farms Private Limited
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2518
Income-tax Act, 1961-Section 68; Section 132(4); Section 133(6); Section 9(1)(vi) and (vii); Section 115A(1)(b)(A), 115A(1)(b)(B); Section 143(3); Section 147; Section 148; Section 148(1), 148(2); Section 148A; Section 148A(b); Section 148A(d); Explanation 3 to Section 147; Section 131; Section 37Finance (No. 2) Act, 2009
Tribunals and Commissions29 Oct 2025Allowed
Sangeeta Khandelwal Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2517
Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 149, 149(1), 144Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)
Tribunals and Commissions29 Oct 2025
Joel Eliah Pusanur Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2516
Income Tax Act, 1961-Section 139(1), 90, 90A, 91, 143(1), 154Income Tax Rules, 1962-Rule 128, 128(9)
Tribunals and Commissions29 Oct 2025Allowed
ILD Millennium Pvt. Ltd. Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2515
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions29 Oct 2025Allowed
Ankush Saluja Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2514
Income Tax Act, 1961-Section 147
Tribunals and Commissions29 Oct 2025Allowed
Rama University & Anr. Vs The Assessment Unit & Anr.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2513
Income Tax Act, 1961-Section 270A
Tribunals and Commissions29 Oct 2025Partly Allowed
DCIT, Circle 10 (1) Vs M/s. Interlink Foods Private Ltd.
Income Tax Appellate Tribunal · 2024 INSC 754
Income-tax Act, 1961-Section 68, 143(1), 147 read with Section 144B, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(1)(b), 151, 151(b), 151(ii), 250Finance Act, 2021Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
Tribunals and Commissions29 Oct 2025Allowed
Om Kar Singh Vs. ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2511
Income Tax Act, 1961-Section 143(2), 69A, 147 to 151, 139(1), 144B, 115BBE, 292B, 143(1)(a), 132, Explanation 2 to Section 147 (including clause (a))
Tribunals and Commissions29 Oct 2025
DCIT Vs DS SPICECO Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2510
Income Tax Act, 1961-Section 143(3), 153A, 153C
Tribunals and Commissions29 Oct 2025Allowed
Kanvar Corporation & Ors. Vs DCIT & Ors.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2509
Income Tax Act, 1961-Section 270A
Tribunals and Commissions29 Oct 2025Allowed
Income-tax Officer Vs M/s Solution Marks
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2508
Income-tax Act, 1961-Section 144
Tribunals and Commissions29 Oct 2025Allowed
Harmit Bawa Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2507
Income Tax Act, 1961-Section 143(3), 153C
Tribunals and Commissions29 Oct 2025Allowed
Supertech India Private Ltd. Vs JCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2553
Income-tax Act, 1961-Section 271C, 133(6), 201(1), 201(1A), 194C, 194IRTI Act, 2005Constitution of India-Article 19(1)
Tribunals and Commissions29 Oct 2025Allowed
Sanjay Jain Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2552
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions29 Oct 2025Allowed
HSK Infra Pvt.Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2551
Income Tax Act, 1961-Section 143(3), 37(1), 68
Tribunals and Commissions29 Oct 2025Allowed
Suryavanshi Finlease Private Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2550
Income-tax Act, 1961-Section 153A (including fourth proviso), 143(3), Explanation 2
Tribunals and Commissions29 Oct 2025Dismissed
Income Tax Officer, Ward-1(2)(4), Meerut Vs Maliyana Cooperative Cane Development Union
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2549
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 57, 80P(2)(a)(iii)