Tribunals and Commissions28 Oct 2025Dismissed
DCIT Vs Kamalkunj Commercial P. Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2544
Income Tax Act-Section 153C, 132, 133C(1), 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,620 judgments · page 64 of 81
Tribunals and Commissions28 Oct 2025
ACIT, Delhi Vs Sri Prem Properties Private Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2543
Income-tax Act, 1961-Section 69C; Section 132; Section 132A; Section 139; Section 142(1); Section 143(2); Section 144 (read with Sections 153A and 153C); Sections 147 to 149; Section 148; Section 151; Section 153; Section 153A; Section 153A(1); Section 153A(1)(b); Explanation 1 to Section 153A; Second Proviso to Section 153A(1); Fourth Proviso to Section 153A(1); Section 153B; Section 153C; Section 153C(1); First Proviso to Section 153C(1); Section 153G; Section 250; Chapter XIV-B; Sections 158B to 158BIFinance Act, 2012Finance Act, 2017
Tribunals and Commissions28 Oct 2025Partly Allowed
Anshuman Auto Impex Pvt. Ltd. Vs Income Tax Officer, Ward-2(1), New Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2540
Income-tax Act, 1961-147, 148, 234B, 234C
Tribunals and Commissions28 Oct 2025Allowed
Surabhi Shodh Sansthan Vs DCIT, Circle Exemp-2(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2539
Income-Tax Act, 1961-Section 143(3), 12A, 80G(5)(vi), 143(1), 143(2), 142(1), 11(2), 139(1), 11, 12Societies Registration Act XXI of 1860
Tribunals and Commissions28 Oct 2025
Sakshi Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2538
Income-tax Act, 1961-Section 147
Tribunals and Commissions28 Oct 2025
DCIT Vs Richfield Goods Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2536
Income Tax Act-Section 153C, 153C(1), 132, 153A, 133C(1)
Tribunals and Commissions28 Oct 2025
Prabhat Kumar Rastogi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2535
Income-tax Act, 1961-Section 271 B, 69A, 68, 44AB
Tribunals and Commissions28 Oct 2025Allowed
Vivekanand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2534
Income-tax Act, 1961-Section 271AAC(1), 148, 144B, 144
Tribunals and Commissions28 Oct 2025Allowed
Mahesh Ratilal Ganatra Vs Deputy Commissioner Of Income Tax, International Taxation, 1(3)(1) Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2533
Income Tax Act, 1961-Section 272A(1)(d), 142(1), 139, 144C(iii)
Tribunals and Commissions28 Oct 2025Allowed
Ranjana Gusain Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2532
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions28 Oct 2025Partly Allowed
IDP Education India P. Ltd. (Earlier known as IDP Education Exam Services P. Ltd.) Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2531
Income Tax Act, 1961-Section 143(3), 144C(13), 154, 234B, 234C, 234D
Tribunals and Commissions28 Oct 2025Partly Allowed
Akorn India Pvt. Ltd. Vs DCIT, Circle 2(1), New Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2563
Income Tax Act-Section 32(1)(ii), 50B, 50C, 50C(2), 56(2)(vii)(b), 139(5)
Tribunals and Commissions28 Oct 2025
Balraj Singh & Anr. Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2562
Income Tax Act, 1961-Section 144
Tribunals and Commissions28 Oct 2025Allowed
Advance Info Distributors Private Limited Vs ITO, Ward 1(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2561
Income Tax Act, 1961-Section 147, 144, 144B, 148
Tribunals and Commissions28 Oct 2025
Kavya Saurabh Rastogi Vs ITO, Ward 1(1), Moradabad
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2560
Income Tax Act, 1961-Section 144, 147, 148, 44AD, 50C, 54
Tribunals and Commissions28 Oct 2025
DCIT Vs Hapur Pilukhuwa Development Authority
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2559
U.P. Urban Planning and Development Act, 1973Income Tax Act, 1961-Section 11, 2(15), first proviso of Section 2(15)
Tribunals and Commissions28 Oct 2025Allowed
The Wine Connection Vs The Assistant Commissioner Of Income Tax, Central Circle-14, New Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2558
Income Tax Act, 1961-Section 132, 143(3), 153C, 43B, 153A, Explanation 2 to Section 153A
Tribunals and Commissions28 Oct 2025
Cargill Business Services India Private Limited Vs DCIT, Circle 1(1), Gurgaon
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2557
Income Tax Act, 1961-Section 143(1), 10AA
Tribunals and Commissions28 Oct 2025Partly Allowed
Narmada Trust Vs Income Tax Officer Circle 25 (1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2555
Income-tax Act, 1961-Section 143(1), 11, 111A, 112A, 12A(a), 12A, 167A, 10(25), 164(1)(iv)Finance Act-Paragraph (A) of Part-I of First Schedule, Clause (iii), (iv)Finance Act, 1981
Tribunals and Commissions28 Oct 2025Dismissed
DCIT, Central Circle-17, Delhi Vs Ashwani Kumar Gupta
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2554
Income Tax Act, 1961-Section 132, 132A, 139, 143(3), 147, 148, 149, 151, 153, 153A, 153CFinance Act, 2017