Tribunals and Commissions29 Oct 2025Allowed
Kanvar Corporation & Ors. Vs DCIT & Ors.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2509
Income Tax Act, 1961-Section 270A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,620 judgments · page 63 of 81
Tribunals and Commissions29 Oct 2025Allowed
Income-tax Officer Vs M/s Solution Marks
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2508
Income-tax Act, 1961-Section 144
Tribunals and Commissions29 Oct 2025Allowed
Harmit Bawa Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2507
Income Tax Act, 1961-Section 143(3), 153C
Tribunals and Commissions29 Oct 2025Allowed
Supertech India Private Ltd. Vs JCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2553
Income-tax Act, 1961-Section 271C, 133(6), 201(1), 201(1A), 194C, 194IRTI Act, 2005Constitution of India-Article 19(1)
Tribunals and Commissions29 Oct 2025Allowed
Sanjay Jain Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2552
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions29 Oct 2025Allowed
HSK Infra Pvt.Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2551
Income Tax Act, 1961-Section 143(3), 37(1), 68
Tribunals and Commissions29 Oct 2025Allowed
Suryavanshi Finlease Private Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2550
Income-tax Act, 1961-Section 153A (including fourth proviso), 143(3), Explanation 2
Tribunals and Commissions29 Oct 2025Dismissed
Income Tax Officer, Ward-1(2)(4), Meerut Vs Maliyana Cooperative Cane Development Union
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2549
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 57, 80P(2)(a)(iii)
Tribunals and Commissions29 Oct 2025
DCIT Vs PVR Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2548
IT Act-Section 14A, 40(a)(ia), proviso to Section 201(1), 115JB, Explanation 1 clause (c) to Section 115JB, Explanation 1 clause (f) to Section 115JB, Rule 8D, 8D(2)(ii), 8D(2)(iii)Finance Act 2022Shop & Establishment Act
Tribunals and Commissions29 Oct 2025Partly Allowed
M/s FIITJEE Limited Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2547
Income-tax Act, 1961-Section 153A, 143(3), 14A, 28(1), 37(1), 11, 12, 167, 167B, 153DIncome Tax Rules-Rule 8D(2)(ii), 8D(2)(iii), 8D(2)Service Tax Act
Tribunals and Commissions29 Oct 2025Allowed
M/s Forum Agro Foods Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2546
Income-tax Act, 1961-Section 153C, 143(3), 153A, 254(2)Finance Act, 2017
Tribunals and Commissions29 Oct 2025
Shahnawaz Ahmed Chaudhary Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2545
Income Tax Act, 1961-Section 143(3), 69C
Tribunals and Commissions29 Oct 2025Dismissed
DCIT Vs M/s NRP Packers Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2541
Income Tax Act, 1961-Sections 147, 143(3)
Tribunals and Commissions29 Oct 2025Allowed
Champat Singh (through legal heir Shri Kannu Singh) Vs Income Tax Officer, Ward-2(1)(2), Ghaziabad
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2331
Income Tax Act, 1961-Section 144, 147, 148
Tribunals and Commissions29 Oct 2025Allowed
Shree Kali Devi Mandir Sabha & Anr. Vs CIT (E) & Anr.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2330
Income Tax Act, 1961-Section 80G(5)(iii), 80G(5), Explanation 3 to Section 80G(5)
Tribunals and Commissions29 Oct 2025
M/s Greatwall Marketing Pvt Ltd Vs The A.C.I.T.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2329
Income-tax Act, 1961-Section 68, 148, 143(3)/147, 115BBE
Tribunals and Commissions29 Oct 2025
The Dy. C.I.T Vs M/s PCI Limited
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2842
Income-tax Act, 1961-Section 272A(2)(g), 273B
Tribunals and Commissions29 Oct 2025
Trehan Promoters & Builders Pvt Ltd Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2785
Income-tax Act, 1961-Sections 194C, 196(1), 196(3), 197, 197A, 201, 201(1), 201(1A), 221 (second proviso), 271C, 273B1977 Act-Section 10AConstitution of India-Article 289
Tribunals and Commissions29 Oct 2025
Jyoti Dhupar Vs The Addl. CIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2783
Income Tax Act, 1961-Section 143(1), 142(1)
Tribunals and Commissions29 Oct 2025Dismissed
Rahul Maheshwari Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2325
Income Tax Act, 1961-Section 250, 153C