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Income Tax Appellate Tribunal judgments, 2025

1,620 judgments · page 65 of 81

Tribunals and Commissions28 Oct 2025Allowed

Milan Saini Vs DCIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2567

Income Tax Act, 1961-Section 250(6), 143(3), 143(1), 143(2), 142(1), 17, 28(iv), 2(24), 45, 2(24)(vi), 28(ii)(e), 2(14), 2(47)Companies Act, 1956Specific Relief Act, 1963-Section 15
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Tribunals and Commissions28 Oct 2025Partly Allowed

Saurabh Lal Vs ITO

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2685

I.T. Act, 1961-Section 144, 28, 28(II)(b), 28(11)(b)
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Tribunals and Commissions28 Oct 2025Allowed

Anupama Agarwal Vs DCIT, 61.1

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2790

Income Tax Act-Section 10(10D), 54, 69 read with Section 115BBE, 143(3)
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Tribunals and Commissions28 Oct 2025Allowed

Pushkar Vishwas Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2786

Income Tax Act, 1961-Section 151, 147(a), 147(b), 144, 147, 143(3)Direct Tax Laws (Amendment) Act, 1987
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