Tribunals and Commissions28 Oct 2025Partly Allowed
The DCIT, Circle 6(1) Vs Maruti Suzuki India Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2324
Income Tax Act, 1961-Section 254, 250, 143(3), 244A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,620 judgments · page 66 of 81
Tribunals and Commissions27 Oct 2025Dismissed
Asst. Commissioner Of Income Tax, Central Circle-15, New Delhi Vs Saloni Narang
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2435
Income Tax Act, 1961-Section 153A, 153A(1), 153B, 153C, 153D, 143(3), 69A, 254(1), 147, 148, 151, 151(1), 151(2), 144BA, 132, 132A, 158BG, 153Income Tax Appellate Tribunal Rules, 1963-Rule 27, 12Right to Information Act
Tribunals and Commissions27 Oct 2025Allowed
Smt. Sobha Rani Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2481
Income-tax Act, 1961-Section 147, 144B, 148, 149(1)(a), 149(1)(b)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Finance Act, 2021
Tribunals and Commissions27 Oct 2025Allowed
Raj Kumar Vs ITO, Ward-5
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2478
Income-tax Act-Section 68, 143(3), 115BBE
Tribunals and Commissions27 Oct 2025Allowed
Greentek Reman Private Limited Vs ITO, Ward 10(3)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2542
Income-tax Act, 1961-Section 68
Tribunals and Commissions27 Oct 2025Allowed
Rajesh Kumar Morodia Vs ITO, Ward 53(2), Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2537
Income-tax Act-Section 69C, 115 BBE
Tribunals and Commissions27 Oct 2025Allowed
Evermore Financial Services Pvt. Ltd. Vs ITO Ward 8(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2556
Income Tax Act, 1961-Section 147, 144, 144B, 139(1), 151, 69, 69A
Tribunals and Commissions27 Oct 2025
The Dy. C.I.T. Vs Divyansh Infracon Pvt Ltd
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2680
Income-tax Act, 1961-Section 148, 149, 149(1)(b), 153A, 153CFinance Act, 2021
Tribunals and Commissions27 Oct 2025
Ajay Mittal Vs Income Tax Officer, Ward-2, Rewari
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2679
Income Tax Act, 1961-Section 147, 144, 144B, 142(1)
Tribunals and Commissions27 Oct 2025Allowed
Shree Subhash Chand Jain Memorial Education Society Vs Income Tax Officer, Aaykar Bhawan Hapur Ghaziabad
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2697
Income Tax Act, 1961-Section 144 r.w.s. 144B
Tribunals and Commissions27 Oct 2025Allowed
Jayanthy Venkata Ramamurthy Vs ITO, Ward 5(3)(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2696
Tribunals and Commissions27 Oct 2025Allowed
Nawal Singh Vs Office of Income Tax, Ward 3(1), Gurgaon
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2695
Income Tax Act, 1961-Section 147, 144, 69A
Tribunals and Commissions27 Oct 2025
Sanjeev Kumar Vs Income Tax Officer, Ward-4
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2694
Income Tax Act, 1961-Section 148, 142(1), 144
Tribunals and Commissions27 Oct 2025
Manoj Bindal Vs Income Tax Officer, Ward-1(5)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2693
Income Tax Act, 1961-Section 148, 147, 133(6)
Tribunals and Commissions27 Oct 2025
Anil Paul Vs ITO, Ward 29(8)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2692
Income Tax Act, 1961-Section 143(3), 69A
Tribunals and Commissions27 Oct 2025
Vishwakarma Enterprises India P. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2691
Income Tax Act, 1961-Section 148, 139, 147
Tribunals and Commissions27 Oct 2025Allowed
Deepak Communication Vs Assessing Officer, Ward-60(6)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2690
Income Tax Act, 1961-Section 271AAC(1), 139(1), 142(1), 144, 69A, 115BBE
Tribunals and Commissions27 Oct 2025
Rahul Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2689
Income Tax Act, 1961-Section 69, 143(2), 56(2)(vii)(b)
Tribunals and Commissions27 Oct 2025Partly Allowed
Mahipal Yadav Through Sunita Legal Heir Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2720
Income Tax Act, 1961-Section 143(1), 23(1)(va), 154, 36(1)(va), 139(1), 254(2)
Tribunals and Commissions27 Oct 2025Partly Allowed
Sahdev Gupta Vs Faceless Assessment
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2719
Income Tax Act, 1961-Section 144B, 148, 149, 148A, 148A(b), 148A(d), 147, 143(3)Taxation and Other Laws (Relaxation of Certain Provisions) Ordinance, 2020