Income Tax Appellate Tribunal Judgments 2025 — Page 67

Income Tax Act, 1961-Section 263, 147, 144B, 10(38), 274(2)(a), 148, 68, 40A(3), 142(1), 143(3), 151, Explanation 2 to Section 263(1), Explanation 2(a) of Section 263(1), Explanation 2(b) of Section 147

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Tribunals and Commissions27 Oct 2025Allowed

Rakesh Kumar Gupta Vs Income Tax Officer, Ward-35(1)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2712

Income Tax Act, 1961-Section 270A(1), 270A(2), 270A(3), 270A(4), 270A(5), 270A(6), 270A(7), 270A(8), 270A(9), 270A(10), 270A(12), 270AA(1), 270AA(2), 270AA(3), 270AA(4), 270AA(5), 270AA(6), 250, 143(1)(a), 143(3), 148, 115JB, 115JC, 92D, Chapter X, 271AAB, 271(1)(c), 271(1), 115WD, 276C, 276CC, 147, 249(2)(b), 246, 246A, 264Taxation Laws (Amendment) Act, 1984

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Tribunals and Commissions27 Oct 2025

Income Tax Officer Vs Megha Garg

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2711

Income Tax Act, 1961-Section 147, 144B, 68, 69A, 10(38)PFUTP Regulations

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Tribunals and Commissions27 Oct 2025Allowed

Suraj Pal Vs ACIT, Circle 4(1), Gurgaon, Haryana

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2418

Income-tax Act, 1961-Section 68

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Tribunals and Commissions27 Oct 2025Dismissed

Income Tax Officer Vs Sh. Rambir

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2417

Income-tax Act, 1961-Section 143(3)

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Tribunals and Commissions27 Oct 2025

Chitra Finman Pvt Ltd Vs The I.T.O

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2413

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Tribunals and Commissions27 Oct 2025Dismissed

ACIT (OSD) Vs Indraprastha Gas Ltd.

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2412

Income Tax Act, 1961-Section 143(3), 144B

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Tribunals and Commissions27 Oct 2025

The J.C.I.T. Vs Statestreet Corporate Services Delhi OSD Pvt Ltd

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2411

ITAT Rules-Rule 18(6)Income-tax Act, 1961-Section 10AA; Section 10AA(4); Section 10AA(4)(iii); Section 80G

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Tribunals and Commissions27 Oct 2025Dismissed

Deputy Commissioner Of Income Tax Vs Bird Automotive Private Limited

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2410

Income Tax Act, 1961-Section 201(1)/(1A), 194C, 194I, 201/201A, 201(1), Chapter XVII-B

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Tribunals and Commissions27 Oct 2025

Shri Sanjeev Yadav Vs The I.T.O

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2409

Income-tax Act, 1961-Sections 148, 147, 144B, 148A(b), 148A(d), 251(1)(a), 144ITAT Rules-Rule 18(6)

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Tribunals and Commissions27 Oct 2025Allowed

M/s. Flint Power Tools (P) Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle-1

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2408

Income Tax Act, 1961-Section 250(6), 147, 132, 148, 142(1), 151, 151A, 37, 2(24)(x), 36(1)(v)(a), 234B, 234C

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Tribunals and Commissions27 Oct 2025Partly Allowed

Assistant Commissioner Of Income Tax Vs Arun Kumar

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2407

Income Tax Act, 1961-Section 144; Section 147 to 151; Section 149(1); Section 148A(b); Section 143(3)

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Tribunals and Commissions27 Oct 2025Allowed

Care Today Fund Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2406

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 12A, 80G(5)(vi), 2(15), 11 & 12, 11(2), 11(3), 270A, 234B, 12AA, 13, 260A

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Tribunals and Commissions27 Oct 2025

Income Tax Officer, Faridabad Vs Ritu Bala

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2405

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148A(d), 148, 142(1), 139(1), 143(2), 133(6), 69C, 69A, 234A, 37GST Act

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Tribunals and Commissions27 Oct 2025

Shri Sati Hosiery Pvt Ltd Vs. The I.T.O

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2416

Income-tax Act, 1961-Section 151, 151(ii), 148, 148A, 148A(d), 149

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Income Tax Appellate Tribunal judgments, 2025