Tribunals and Commissions24 Oct 2025Partly Allowed
Parv Bansal Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2751
Income Tax Act, 1961-Section 250, 254/143(3), 133A, 143(2), 143(3), 68, 154
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 69 of 81
Tribunals and Commissions24 Oct 2025Allowed
Sunder Jindal Vs NFAC
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2750
Income-tax Act-Sections 147, 148, 144, 68
Tribunals and Commissions24 Oct 2025Partly Allowed
Vijay Kumar Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2749
Tribunals and Commissions24 Oct 2025Dismissed
DCIT Vs Omaxe Limited
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2748
Income-tax Act-Section 80IB(10), 115JB
Tribunals and Commissions24 Oct 2025Allowed
M/s Virtue Drilling PTE Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2747
Income Tax Act, 1961-Section 143(3), 144C(1), 144C(13), 9(1)(vi) with Explanation 2, 44BB, 44DA, 115A, 4488
Tribunals and Commissions24 Oct 2025Partly Allowed
Late Shri Ved Prakash Chanana Vs ACIT, CC 03
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2746
Income Tax Act, 1961-Section 69A, 143(1), 132, 132(1), 127(1), 153A, 153C, 115BBEIndian Evidence Act-Section 34
Tribunals and Commissions24 Oct 2025Allowed
Sri Prem Properties Private Limited Vs ACIT, Circle 24 (1), Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2745
Income-tax Act-Sections 132, 147, 148, 153C, 142(1)Income-tax Rules, 1961-Rule 46AIndian Evidence Act-Section 65B
Tribunals and Commissions24 Oct 2025
Anuj Kamboj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2744
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions24 Oct 2025Allowed
Juniper Networks Solution India Pvt. Ltd. Vs Assessment Unit, NFAC ITD
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2743
Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 143(2), 92CA(1), 142(1), 270AIncome-tax Rules, 1962-Rule 10B(3), 10B(1)(e)
Tribunals and Commissions24 Oct 2025
Assistant Commissioner Of Income Tax Vs Tvarur And Fats Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2742
Income Tax Act, 1961-Section 92CA(3), 143(2), 92C, 92D, 92, 92FIncome-tax Rules, 1962-Rule 10B(1)(a), 10D, 10D(1)(g), 10D(1)(h), 10D(3)(c)
Tribunals and Commissions24 Oct 2025
Kailash Gahlot Vs Deputy Commissioner Of Income Tax, Central Circle-4
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2741
Income Tax Act, 1961-Section 69C, 132(4), 153D, 115BBE, 115BBC, 132, 153A, 132(4A), 292C, 115JB, 153C, 148, 144A, 142(2A), 151(2), 147, 119, 158BG, 1588G, 153A(1)(b)Indian Evidence Act, 1872-Section 114(e)Constitution of India-Article 141
Tribunals and Commissions24 Oct 2025Dismissed
DCIT Vs Punjab National Bank (Earlier Know As Oriental Bank Of Commerce)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2740
Income-tax Act, 1961-Section 143(3), 14A read with Rule 8D, 36(1)(viia), 36(2)(v), 28, Chapter VIA, Rule 6ABABanking Regulation Act, 1949-Section 5(c), 51State Bank of India Act, 1955
Tribunals and Commissions24 Oct 2025Dismissed
DCIT Vs M/s Scan Holdings (P) Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2739
Income Tax Act, 1961-Section 143(3), 147, 148, 143(2), 14A, 68, 260A
Tribunals and Commissions24 Oct 2025Partly Allowed
Vodafone Idea Ltd Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2738
Income Tax Act, 1961-Section 28(iv), 32, 35ABB, 35ABA, 37, 37(1), 40(a)(ia), 41(1), 43(1), 92(1), 92A, 92C(1), 92C(2), 92CA(3), 115J, 115JB, 115JB(2) Explanation 1, 143(3), 143C, 144C(5), 194H, 271(1)(c), 274Income Tax Rules-Rule 10A, 10B, 10B(1)(a), 10ABCompanies Act, 2013-Schedule III
Tribunals and Commissions24 Oct 2025
Brij Kishore Sabharwal Vs Assistant Commissioner Of South Income Tax, Central Circle-16, Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2737
Income Tax Act, 1961-Section 132, 153C, 143(3), 153D, 153A, 153A(1), 158BG, 119Right to Information Act
Tribunals and Commissions24 Oct 2025Partly Allowed
Om Prakash Bansal (HUF) Vs ACIT, Circle 46(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2736
Income Tax Act, 1961-Section 143(2), 143(3), 148, 2(7A), 120, 120(3), 124, 124(3), 127
Tribunals and Commissions24 Oct 2025Allowed
M/s. Krishna Gears Private Limited Vs ITO, Ward 14(4)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2735
Income-tax Act, 1961-Section 143(2), 68, 143(3)
Tribunals and Commissions24 Oct 2025Allowed
Taufiq Ahmed Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2734
Income-tax Act, 1961-Sections 147, 148, 144Income Tax Appellate Tribunal Rules, 1963-Rule 29
Tribunals and Commissions24 Oct 2025
M/s Six Continents Hotels Inc. Vs Assistant Commissioner Of Income Tax, Circle-3(1)(2), International Taxation
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2733
Income Tax Act, 1961-Section 143(3), 144C(13), 9(1)(vii), Explanation 2Income-tax Rules, 1962-Rule 37BA(2)General Clauses Act, 1897
Tribunals and Commissions24 Oct 2025
Vivaan Prakash Vs DCIT/ACIT (Central)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2732
Income Tax Act, 1961-Section 132, 153A, 153A(1), 153C, 153D, 158BG, 119Right to Information Act