COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2025

1,612 judgments · page 71 of 81

Tribunals and Commissions17 Oct 2025Allowed

Sicpa India Private Limited Vs Asst. CIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2761

Income-tax Act, 1961-Section 143(3), 14A, 14A(2), 14A(3), 270A, 274, 234C, 141Income-tax Rules, 1961-Rule 8D, 8D(1)(a), 8D(2), 8D(2)(iii)

Tribunals and Commissions17 Oct 2025

Stercon Energy Pvt. Ltd. Vs Asst. CIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2760

Income Tax Act, 1961-Section 153C, 153B, 143(3), 132(4), 132(1)

Tribunals and Commissions17 Oct 2025Dismissed

Summit Aviation Private Limited Vs DCIT, Circle 24(2)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2759

SARFAESI Act

Tribunals and Commissions17 Oct 2025

Assistant Commissioner of Income Tax, Circle 49(1), New Delhi Vs Gulshan Rai Mahajan

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2758

Income Tax Act, 1961-Section 250, 143(3) r.w.s. 144, 115JC, 143(2), 142(1), 133(6), 269SS

Tribunals and Commissions17 Oct 2025

GE Global Parts & Products GMBH Vs Assistant Commissioner Of Income Tax, Circle International Taxation 1(3)(1)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2756

Income Tax Act, 1961-Section 143(3), 144C(13), 285

Tribunals and Commissions17 Oct 2025Dismissed

Deputy Commissioner Of Income Tax, Central Circle-8 Vs Israni Buildwell Pvt. Ltd.

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2388

Income Tax Act, 1961-Section 68, 69C, 69, 148, 144, 194C, 194IA, 131Income Tax Rules-Rule 46A

Tribunals and Commissions17 Oct 2025Dismissed

Coim India Private Limited Vs DCIT, Circle 4 (2), Delhi

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2387

Income-tax Act, 1961-Section 143(3), 144C(13), 144C(5)

Tribunals and Commissions17 Oct 2025Allowed

Mr. Ramesh Verma Vs Income Tax Officer, Moradabad

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2386

Income Tax Act, 1961-Section 143(3), 69AIncome Tax Rules-Rule 46A

Tribunals and Commissions17 Oct 2025Dismissed

Raheja Developers Limited Vs ACIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2385

Income Tax Act, 1961-Sections 148, 147, 68, 143(3), 14A, 69C, 132(4), 143(2), 131, 131(1), 133(6), 2(47)Companies Act, 1956Transfer of Property Act-Section 53A

Tribunals and Commissions17 Oct 2025Allowed

Deepak Kumar Gupta Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2384

Income Tax Act, 1961-Section 250, 147, 148B, 148, 271F, 142(1), 69, 271(1)(c), 144B, 151, 143(2), 139Income Tax Appellate Tribunal Rules, 1963-Rule 29, 11

Tribunals and Commissions17 Oct 2025Allowed

M/s Hal Offshore Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2383

Income Tax Act, 1961-Sections 201(1), 201(1A), 133(6), 195, 115A, 9(1)(vii) read with Explanation 2, 9(1)(viii)

Tribunals and Commissions17 Oct 2025

Shri Ram Kumar Tyagi Vs The I.T.O

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2379

Income-tax Act, 1961-Section 154, 234A, 234B

Tribunals and Commissions17 Oct 2025Dismissed

Unipack Packaging Private Limited Vs DCIT (NFAC)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2335

Tribunals and Commissions16 Oct 2025Allowed

Synacor INC. Vs Assistant Commissioner of Income Tax, International Taxation, Circle 3(1)(2)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2757

Income Tax Act, 1961-Section 147, 144C(13), Explanation 2 to Section 9(1)(vii)India-US DTAA-Article 12, 12(4), 12(4)(a), 12(4)(b)

Tribunals and Commissions16 Oct 2025Dismissed

DCIT, CC-15 Vs Alok Dhir

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2755

Income Tax Act, 1961-Section 153C, 143(3)

Tribunals and Commissions16 Oct 2025Dismissed

DCIT Vs Romesh Sharma

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2380

Income Tax Act, 1961-Section 158BC read with Section 254

Tribunals and Commissions16 Oct 2025Allowed

DD Global Capital Pvt. Ltd. Vs ACIT, Circle-7(1), New Delhi

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2378

Income Tax Act, 1961-Section 143(3), 250(6)

Tribunals and Commissions16 Oct 2025Allowed

Harjas Logic Systems Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2377

Income Tax Act, 1961-Section 143(1), 205, 203, 200, 254(1)

Tribunals and Commissions16 Oct 2025

Ravi Manjeri Anantaraman Vs DCIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2372

Income Tax Act, 1961-Section 147, 144C(13), 69

Tribunals and Commissions16 Oct 2025Allowed

M/s Jindal Poly Films Ltd. Vs ACIT, Central Circle-30, New Delhi

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2343

Income Tax Act, 1961-Section 153A, 139(5), 14A, 234A, 234B, 234D, 143(3), 263, 132, 1534