Tribunals and Commissions24 Oct 2025Dismissed
Asstt. Commissioner Of Income Tax, Central Circle-06, New Delhi Vs Sh. Anil Aggarwal
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2772
Income Tax Act, 1961-Section 153A, 132, 68
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,612 judgments · page 70 of 81
Tribunals and Commissions24 Oct 2025Dismissed
M/S PSA Nitrogen Ltd. Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2781
Income Tax Act-Section 271B
Tribunals and Commissions24 Oct 2025Allowed
Travelport Global Distribution System BV Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2340
Income Tax Act, 1961-Section 147, 144C(13), 44C(13), 148, 148A, 148A(b), 148A(c), 148A(d), 149, 149(1)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)
Tribunals and Commissions24 Oct 2025
Surinder Kumar Chhabra Vs ACIT, Circle-4(1), Gurugram
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2338
Income-tax Act, 1961-Section 147, 143(3), 148, 69C, 143, 149
Tribunals and Commissions23 Oct 2025Allowed
Neelamber Associates Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2730
Income Tax Act, 1961-Section 143(3), 68, 143(2), 250(6)
Tribunals and Commissions22 Oct 2025Allowed
Star Track Footwear Pvt. Ltd. Vs DCIT, Circle 22(2)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2774
Income Tax Act, 1961-Section 147, 143(2), 37, 133(6), 271(1)(c), 68, 148
Tribunals and Commissions22 Oct 2025Allowed
Jain Brothers Vs NFAC, New Delhi
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2773
Income Tax Act, 1961-Section 147, 144B, 148, 142(1), 69C, 115BBE
Tribunals and Commissions22 Oct 2025Allowed
Ansul Aggarwal & Co. Vs DCIT, Ward 61(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2767
Income Tax Act, 1961-Section 143(3), 143(2), 142(1)
Tribunals and Commissions17 Oct 2025Allowed
Mitu Mohindru Vs ACIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2731
Income Tax Act, 1961-Section 143(3), 147, 144C(13), 69
Tribunals and Commissions17 Oct 2025Partly Allowed
DCIT Vs Sahil Kohli
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2776
Income Tax Act, 1961-Section 250, 143(3), 153A, 153A(1), 153A(1)(b), 132, 132A, 69A, 115BBE, 153D, 145, 147, 158BG, 119, 153CRight to Information ActCPC-Order 21 Rade 90
Tribunals and Commissions17 Oct 2025Allowed
Meenu Gupta Vs ACIT, Central Circle Meerut
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2775
Income Tax Act 1961-Section 143(3), 69B, 143(2), 142(1)Indian Evidence Act, 1872-Section 65B, 65B(4)
Tribunals and Commissions17 Oct 2025
Rajiv Kumar Chaoudhary Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2771
Income Tax Act, 1961-Section 148A(a), 148A(b), 148, 151(ii), 148A(d), 147, 69 r.w.s. 115BBE, 143(2), 141(1), 148A, 69A, 250(60Finance Act 2022
Tribunals and Commissions17 Oct 2025Partly Allowed
Kritika Jain Vs Income Tax Officer, Ward 36(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2770
Income Tax Act, 1961-Section 143(2), 271AAC, 69C
Tribunals and Commissions17 Oct 2025Partly Allowed
DCIT Vs Kohli Tents Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2769
Income Tax Act, 1961-Section 250, 143(3), 153A, 139(1), 153C, 132, 132A, 153D, 145, 147, 119, 158BG, 153A(1)CPC-Order 21 Rade 90Right to Information Act
Tribunals and Commissions17 Oct 2025Allowed
Ajit Pal Singh Choudhary Vs Assistant Commissioner Of Income Tax Circle 43(1)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2768
Income-tax Act, 1961-Section 147, 153C, 148, 149, 151A, 151, 156, 157A, 69A, 10(38), 148A(b), 69, 148A(d), 151(ii)Finance Act, 2021
Tribunals and Commissions17 Oct 2025Allowed
Skylink Construction Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2766
Income Tax Act, 1961-Section 143(3), 44AB, 143(2), 142(1)
Tribunals and Commissions17 Oct 2025Allowed
Pramila Katiyar Charitable and Educational Welfare Trust Vs Income Tax Officer (Exemptions), Ghaziabad
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2765
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 13(2), 250(6)
Tribunals and Commissions17 Oct 2025Dismissed
DCIT Vs Key Events
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2764
Income Tax Act, 1961-Section 250, 143(3), 153C, 132, 132A, 153A, 153D, 145, 147, 158BG, 119Code of Civil Procedure-Order 21 Rule 90Right to Information Act
Tribunals and Commissions17 Oct 2025Partly Allowed
Neha Gupta Vs ITO
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2763
Income-tax Act, 1961-Section 2(47) Explanation 1, 35(1)(a), 35(2)(a), 50(c), 50C, 50C(1), 50G, 54D, 54G, 54G(1), 54GA(1), 56(2)(vii), 56(2)(vii) Explanation (d)(i), 148, 151, 155(5A) Explanation, 269UA(d)Wealth Tax Act-Section 5(1)(xxxii)
Tribunals and Commissions17 Oct 2025Dismissed
Assystem Engineering And Operation Services Vs Dy. Commissioner Of Income Tax Circle-1(1) (1) International Taxation
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2762
Income Tax Act 1961-Section 250(6), 251(1)(a), 234D, 154(3), 143(1)