Income Tax Act, 1961-Section 153D, 153A, 153A(1), 153A(1)(a), 153B(1)(b), 153C, 132, 142(2A), 143(3), 144A, 147, 148, 151, 151(1), 151(2), 119, 136, 255(4)Finance Act, 2007Indian Penal Code, 1860-Section 193, 196, 228

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Tribunals and Commissions27 Oct 2025

Swarnalata Madugula Vs Income Tax Officer, Ward-29(1)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2779

Income Tax Act, 1961-Section 69A, 115BBE

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Tribunals and Commissions27 Oct 2025

Anu Gupta Vs Deputy Commissioner of Income Tax

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2778

Income Tax Act-Section 115BBE

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Tribunals and Commissions27 Oct 2025Dismissed

Lalit Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2777

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Tribunals and Commissions27 Oct 2025Allowed

Ms. Anjali Gupta Vs ITO, Ward-1(2), Gurgaon

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2342

Income Tax Act, 1961-Section 143(3), 68, 115BBE, 10(38), 133(6), 131

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Tribunals and Commissions27 Oct 2025

The A.C.I.T. Vs JWIL Infra Ltd

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2336

Income-tax Act, 1961-Section 142(1)Income Tax Rules, 1962-Rule 46A, 46A(3)ITAT Rules-Rule 18(6)

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Tribunals and Commissions27 Oct 2025

Sh. Manoj Kumar Mangla Vs DCIT

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2333

Income-tax Act, 1961-Section 143(3)

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Tribunals and Commissions24 Oct 2025

Anjali Jain Vs Income Tax Officer, Ward-53(1)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2432

Income Tax Act,1961-Section 148, 115BBE, 151, 69A, 139

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Tribunals and Commissions24 Oct 2025

Shiv Arora Vs ITO

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2414

Income Tax Act, 1961-Section 144, 271AAC (1)

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Tribunals and Commissions24 Oct 2025Allowed

Abdul Hakim Vs Income Tax Officer, Ward -2(3)(1)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2415

Income Tax Act, 1961-Sections 147, 144, 145(3)

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Tribunals and Commissions24 Oct 2025

Maharishi Education Corporation P. Ltd. Vs Income Tax Officer, Ward-16(1)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2398

Income Tax Act,1961-Section 115BAA, 112, 143(1)

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Tribunals and Commissions24 Oct 2025Partly Allowed

Pranay Jain Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2725

Income Tax Act-Section 69A, 115BBE

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Tribunals and Commissions24 Oct 2025

Manoj Kumar Vs Income Tax Officer, Ward-1

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2724

Income Tax Act, 1961-Section 148, 148A, 69A, 144B

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Tribunals and Commissions24 Oct 2025Allowed

Agrawala Finserve P Ltd. Vs Income Tax Officer, Ward-1(4)

Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2723

Income Tax Act, 1961-Section 143(3), 133(6), 147, first proviso to Section 147, 148

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