Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency and Bankruptcy Code, 2016 — Section 7, 9, 9(5), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d)

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Tribunals and Commissions02 Jun 2022Allowed

AVT Impex P. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0088

Income Tax Act, 1961 — Section 68, 143(3), 147, 148, 250(6)

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Tribunals and Commissions02 Jun 2022Allowed

M/S. Plaza Cable Industries Ltd. Vs Dy. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0003

Income Tax Act, 1961 — Section 143(1), 143(3), 144, 147, 148, 148(2), 151(2), 154, 263

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Tribunals and Commissions02 Jun 2022Allowed

GSX SARL Vs A.C.I.T.

Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0002

Income Tax Act, 1961 — Section 9(1)(v), 195

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Tribunals and Commissions02 Jun 2022Allowed

Trident Turboprop [Dublin] DAC Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0001

Income Tax Appellate Tribunal Rules, 1963 — Rule 45

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Tribunals and Commissions01 Jun 2022Allowed

Jainsons Woven Art Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0008

Income Tax Act, 1961 — Section 36(1)(iii), 271(1)(c)

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Tribunals and Commissions01 Jun 2022Allowed

Kony Inc Vs ACIT

Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0007

Income Tax Act, 1961 — Section 9(1)(vi), 90(3), 271(1)(c)

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Tribunals and Commissions01 Jun 2022Dismissed

DCIT Vs KLM Royal Dutch Airlines

Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0006

Income Tax Act, 1961 — Section 90, 143(2)

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Tribunals and Commissions01 Jun 2022Allowed

Dy. Commissioner of Income Tax Vs M/s Shilpi Cabletronics Ltd.

Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0005

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 37(1), 115JB, 133(6), 139(5), 143(3)Companies Act, 1956 — Section 326

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Tribunals and Commissions01 Jun 2022Allowed

EY Global Services Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0004

Income Tax Act, 1961 — Section 2(24), 9(1)(vi), 158A, 195, 245S, 295S

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Tribunals and Commissions31 May 2022Partly Allowed

Unitech Wireless (Tamil Nadu) Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0108

Income Tax Act, 1961 — Section 9(1)(viii), 194H, 194J, 201(1), 201(1A), 494H

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