Tribunals and Commissions09 Jun 2022Allowed
M/S. Gurutek Estates Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0049
Income Tax Act, 1961 — Section 144, 145, 145(2), 145(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 37 of 59
Tribunals and Commissions09 Jun 2022Dismissed
ACIT Vs Fujistu Americal Inc California
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0048
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 250(4)
Tribunals and Commissions09 Jun 2022Dismissed
ACIT Vs McCain Foods Limited
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0047
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 9(1)(vii)
Tribunals and Commissions09 Jun 2022Partly Allowed
Dev Raj Mahajan Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0046
Income Tax Act, 1961 — Section 69A, 69C, 139(1), 147, 148
Tribunals and Commissions09 Jun 2022Allowed
Balraj Vs Income-tax Officer
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0045
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 43(1), 139(1), 143(1)
Tribunals and Commissions08 Jun 2022Allowed
M/s. Great Value Infra Promoters Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0023
Income Tax Act, 1961 — Section 143(3), 153C, 271(1)(C), 271AAA
Tribunals and Commissions08 Jun 2022Allowed
Gurmeet Kaur Kalra Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0022
Income Tax Act, 1961 — Section 68, 80C, 143(3), 250, 271(1)(C)
Tribunals and Commissions08 Jun 2022Dismissed
ACIT Vs Jyestha Infrastructure Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0021
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 142(1), 143(2), 143(3)
Tribunals and Commissions08 Jun 2022Dismissed
Hero Motocorp Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0020
Direct Tax Vivad Se Vishwas Act, 2020 — Section 4(2), 5(1)Income Tax Act, 1961 — Section 250
Tribunals and Commissions08 Jun 2022Dismissed
DCIT Vs Genesis Color Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0019
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 142(1), 143(2), 143(3)
Tribunals and Commissions08 Jun 2022Allowed
M/S. Imperial Auto Industries Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0018
Income Tax Act, 1961 — Section 271(1)(C)
Tribunals and Commissions08 Jun 2022Allowed
M/S. MSD Pharmaceuticals Private Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0017
Income Tax Rules, 1962 — Rule 10ABIncome Tax Act, 1961 — Section 92B, 92C, 92F(v), 92CA(3), 143(2), 143(3), 144C, 144C(5), 144C(13), 271(1)(C)
Tribunals and Commissions07 Jun 2022Dismissed
Surinder Kaur Sethi Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0036
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions07 Jun 2022Dismissed
Jain Cord Industries Pvt. Ltd Vs Pr.CIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0035
Income Tax Act, 1961 — Section 92CA, 92E, 119, 143(3), 263, 263(1)
Tribunals and Commissions07 Jun 2022Dismissed
Karmic Business Specialities Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0034
Income Tax Act, 1961 — Section 143(3), 147, 153C
Tribunals and Commissions07 Jun 2022Allowed
Prince public School Society Vs Income-Tax Officer(E)
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0033
Income Tax Act, 1961 — Section 11, 12, 13(1)(c)(ii), 13(2)(c), 13(3), 143(1), 143(3), 144
Tribunals and Commissions07 Jun 2022Dismissed
DCIT Vs M/s. Johnson Watch Company Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0032
Tribunals and Commissions07 Jun 2022Dismissed
M/S. Khalsa Montessori Senior Secondary School Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0031
Income Tax Act, 1961 — Section 10, 10(23C)(iiiad), 11, 12, 12A, 28, 139(1), 139(4A), 143(3), 147, 148, 149
Tribunals and Commissions07 Jun 2022Allowed
M/S. Angelic Construction (P) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0030
Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 139(1), 143(1), 143(3), 147, 148, 234B, 234C
Tribunals and Commissions07 Jun 2022Allowed
Global Healthline Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0029
Income Tax Act, 1961 — Section 40(a)(ia), 143(3), 194H, 194J