Tribunals and Commissions17 Jun 2022Dismissed
ACIT Vs Ritu Mishra
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0077
Income Tax Act, 1961 — Section 40(a)(ia), 144(1), 145(3), 271(1)c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 35 of 59
Tribunals and Commissions17 Jun 2022Dismissed
DCIT Vs M/S India Habitat Centre
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0076
Income Tax Act, 1961 — Section 2(15), 11, 12, 12A, 13, 80G(5)(vi), 143(3)
Tribunals and Commissions16 Jun 2022Allowed
M/S. Parsvnath Power Projects P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0087
Income Tax Act, 1961 — Section 36(1)(iii), 143(3), 250(6)
Tribunals and Commissions16 Jun 2022Allowed
Swiftrans International Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0086
Income Tax Act, 1961 — Section 194C, 196, 271CHaryana Development And Regulation Of Urban Areas Act, 1975 — Section 2(g), 3(3)(ii)
Tribunals and Commissions16 Jun 2022Allowed
Adobe Systems India P. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0085
Income Tax Act, 1961 — Section 43(1), 92CA(3), 92CE, 143(3), 144B, 144C, 144C(5), 144C(7), 144C(13), 270A
Tribunals and Commissions16 Jun 2022Allowed
Avenue Homes Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0084
Income Tax Act, 1961 — Section 68, 234B, 250(6)
Tribunals and Commissions16 Jun 2022Partly Allowed
Bothra Financial Services Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0057
Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions16 Jun 2022Partly Allowed
Rupal Jain Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0056
Income Tax Act, 1961 — Section 68, 131, 133(6), 143(3), 144A
Tribunals and Commissions16 Jun 2022Dismissed
DCIT Vs Karma Lakelands Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0055
Income Tax Act, 1961 — Section 45(2)
Tribunals and Commissions16 Jun 2022Dismissed
A.C.I.T. Vs G.D. Bakers Pvt Ltd
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0054
Income Tax Act, 1961 — Section 132, 132(4A)
Tribunals and Commissions15 Jun 2022Allowed
Madhav Kumar Swarup Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0064
Income Tax Act, 1961 — Section 133(6), 143(3), 234A, 234B
Tribunals and Commissions15 Jun 2022Allowed
National Housing Bank Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0063
Income Tax Act, 1961 — Section 32, 32(1), 143(3)
Tribunals and Commissions15 Jun 2022Allowed
M/S. India Safari and Tours Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0062
Income Tax Rules, 1962 — Rule 1Income Tax Act, 1961 — Section 32, 143(3)
Tribunals and Commissions15 Jun 2022Allowed
Asha Ahuja Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0061
Income Tax Act, 1961 — Section 10(10), 10(10)(i), 10(10)(ii), 143(3), 147Haryana And Punjab Agricultural University Act, 1970 — Section 5
Tribunals and Commissions15 Jun 2022Dismissed
DCIT Vs M/s. Minerals Managements Services India Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0060
Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 32, 36(1)(iii), 143(2), 234A, 234B, 234C, 234D, 271, 271(1)(C), 274
Tribunals and Commissions15 Jun 2022Allowed
ACIT Vs M. V. Realtors & Amusement P. Ltd
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0059
Income Tax Act, 1961 — Section 68, 131, 132, 133(6), 142(1), 143(2), 143(3), 154
Tribunals and Commissions15 Jun 2022Allowed
NCR Business Park Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0058
Income Tax Act, 1961 — Section 2(13), 14, 32, 37(1), 68, 143(2), 143(3), 250
Tribunals and Commissions14 Jun 2022Allowed
Jai Parkash Garg Vs Pr. CIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0075
Income Tax Act, 1961 — Section 44AD, 44AF, 143(2), 263, 263(1)
Tribunals and Commissions14 Jun 2022Allowed
Garg Acrylics Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0066
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions14 Jun 2022Allowed
Abhinav Sehgal Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0065
Income Tax Act, 1961 — Section 142(1), 144, 147, 148