Tribunals and Commissions22 Jun 2022Dismissed
DCIT CC-II Vs SRS Real Infrastructure Ltd
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0138
Income Tax Act, 1961 — Section 14A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 34 of 59
Tribunals and Commissions22 Jun 2022Dismissed
ACIT Vs Dhruv Globals Limited
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0137
Income Tax Act, 1961 — Section 36(1)(va)
Tribunals and Commissions22 Jun 2022Dismissed
DCIT Vs IQOR India Services Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0136
Income Tax Rules, 1962 — Rule 10B, 10B(2)(c)Income Tax Act, 1961 — Section 92B, 92B(1), 92CA(2A), 92CA(2B), 92F, 92F(v)
Tribunals and Commissions22 Jun 2022Disposed Of
ACIT Vs M/s. Quatrro Global Services Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0124
Tribunals and Commissions22 Jun 2022Allowed
Damodar Prasad Sharma Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0122
Tribunals and Commissions22 Jun 2022Dismissed
ACIT Vs M/s. NBCC (India) Ltd.
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0120
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 254(2)
Tribunals and Commissions22 Jun 2022Dismissed
DCIT Vs Indian Synthetic Rubber Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0119
Tribunals and Commissions21 Jun 2022Dismissed
Ligare Aviation Limited Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0127
Income Tax Act, 1961 — Section 43A, 147, 148, 150(1), 250
Tribunals and Commissions21 Jun 2022Allowed/Partly Allowed
Harsha Associates P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0126
Income Tax Appellate Tribunal Rules, 1963 — Rule 18Income Tax Act, 1961 — Section 41(1), 68, 131, 143(3)
Tribunals and Commissions21 Jun 2022Allowed
Kartikay Nayyar Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0125
Income Tax Act, 1961 — Section 69C, 132, 153A, 153A(1)
Tribunals and Commissions21 Jun 2022Allowed
Rajat Export Import (I) Private Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0108
Income Tax Act, 1961 — Section 68
Tribunals and Commissions20 Jun 2022Allowed
Naveen Tyagi Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0111
Income Tax Act, 1961 — Section 144, 147, 148, 148(1), 149, 151Income Tax Act, 1922 — Section 34
Tribunals and Commissions20 Jun 2022Dismissed
Brij Bhushan Pawan Kumar Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0110
Income Tax Act, 1961 — Section 44AD, 142(1), 143(2), 144
Tribunals and Commissions20 Jun 2022Allowed
Satyawan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0109
Income Tax Act, 1961 — Section 80HH, 80I, 143(3), 147, 148, 148(2)
Tribunals and Commissions17 Jun 2022Dismissed
Vinay Dhawan Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0083
Income Tax Act, 1961 — Section 144, 147
Tribunals and Commissions17 Jun 2022Dismissed
Mascot Securities Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0082
Income Tax Act, 1961 — Section 44AD, 142(1), 148
Tribunals and Commissions17 Jun 2022Allowed
Raj Kumar Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0081
Income Tax Act, 1961 — Section 80C, 142(1), 143(2), 143(3), 271(1)c)
Tribunals and Commissions17 Jun 2022Dismissed
Girdhari Lal Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0080
Income Tax Act, 1961 — Section 54B, 54F, 271(1)c)
Tribunals and Commissions17 Jun 2022Partly Allowed
Arun Jain Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0079
Tribunals and Commissions17 Jun 2022Allowed
Mukta Rashmi Goel Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0078
Income Tax Act, 1961 — Section 2(24)