Tribunals and Commissions13 Jun 2022Allowed
M/S Inch Automation Pvt Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0074
Income Tax Act, 1961 — Section 68, 234B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 36 of 59
Tribunals and Commissions13 Jun 2022Allowed
M/S. Hemera India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0073
Income Tax Act, 1961 — Section 5(2), 9(1)(vii), 40(a)(i), 90, 95, 195
Tribunals and Commissions13 Jun 2022Dismissed
Indian Golf Union Vs ITO (Exemption)
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0072
Income Tax Act, 1961 — Section 11, 11(1), 11(1)(a), 11(1)(b), 11(2)(b), 11(5), 11(5)(i), 11(5)(xii), 12, 12A, 13, 13(1)(d), 22, 139(1), 143(2), 143(3), 164(2)
Tribunals and Commissions13 Jun 2022Dismissed
Dion Global Solutions Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0071
Income Tax Act, 1961 — Section 10A, 14A, 72AInsolvency And Bankruptcy Code, 2016 — Section 14
Tribunals and Commissions13 Jun 2022Allowed
Genpact Consulting [Singapore] Pte Ltd Vs C.I.T
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0070
Income Tax Rules, 1962 — Rule 14Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 2(47), 44AA, 45, 47(iv), 92CA(3), 142(1), 143(3), 153A, 153C, 263, 263(1), 271(1)(b)
Tribunals and Commissions13 Jun 2022Partly Allowed
WEL Intertrade Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0069
Income Tax Act, 1961 — Section 14A, 24, 24(a), 36(1)(iii), 68, 69A, 131, 133(6), 143(2), 143(3), 234B, 234C, 292BB
Tribunals and Commissions13 Jun 2022Partly Allowed
S. S. Kothari Mehta & Co Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0068
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions13 Jun 2022Allowed
M/S. Asia Sugar Industries Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0067
Income Tax Act, 1961 — Section 2(7A), 69A, 132, 142(1), 143(3), 251, 251(1)(a), 251(1)(b), 251(1)(c), 271AAA, 271(1)(c), 275, 275(1)(b)Income Tax Act, 1922 — Section 31(3)(f), 31(3)(i)
Tribunals and Commissions13 Jun 2022Dismissed
M/S Hema Engineering Industries Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0053
Income Tax Act, 1961 — Section 50C
Tribunals and Commissions10 Jun 2022Allowed
Late Sh. Krishan Kumar Modi Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0044
Income Tax Act, 1961 — Section 69, 132, 132(4), 271AAA, 271AAA(1)
Tribunals and Commissions10 Jun 2022Allowed
Neelam Dhingra Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0043
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 148, 153A, 250
Tribunals and Commissions10 Jun 2022Partly Allowed
Mohsin Ali Vakil Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0042
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A
Tribunals and Commissions10 Jun 2022Dismissed
ACIT Vs Nimit Kumar Aneja
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0041
Income Tax Act, 1961 — Section 32, 32(1), 72
Tribunals and Commissions10 Jun 2022Allowed
Yuvraj Singh Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0040
Income Tax Act, 1961 — Section 44AB, 44AD, 271B
Tribunals and Commissions10 Jun 2022Allowed
M/S. Splendor Landbase Ltd Vs Additional Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0039
Income Tax Act, 1961 — Section 194C, 196, 271C
Tribunals and Commissions10 Jun 2022Dismissed
Kumari Nidhi Sikka Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0038
Income Tax Act, 1961 — Section 10(38), 68, 143(3)
Tribunals and Commissions10 Jun 2022Dismissed
Aditya Saraf HUF Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0037
Income Tax Act, 1961 — Section 10(38), 68, 69C
Tribunals and Commissions09 Jun 2022Allowed
ACIT Vs M/s. Kapila Buildhome P. Ltd.
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0052
Income Tax Act, 1961 — Section 68, 131, 133(6)
Tribunals and Commissions09 Jun 2022Allowed
M/S. Kayer India (P) Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0051
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A
Tribunals and Commissions09 Jun 2022Allowed
Kapil Jhalani Vs Jt. CIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0050
Income Tax Act, 1961 — Section 17, 131, 192, 271(1)(c), 274