Tribunals and Commissions27 Jun 2022Allowed
Microstrategy Singapore Pte Limited Vs Deputy Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0098
Income Tax Act, 1961 — Section 9(1)(vi), 9(1)(vii), 234B, 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 33 of 59
Tribunals and Commissions27 Jun 2022Allowed
Sharda Educational Trust Vs JCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0097
Income Tax Act, 1961 — Section 133A, 201(1), 201(1A), 271(1)(c), 271C(1)(a), 274
Tribunals and Commissions27 Jun 2022Allowed
Eduwizrd Infosolutions P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0096
Income Tax Act, 1961 — Section 40(a)(ia), 68, 131, 143(3), 250(4)
Tribunals and Commissions27 Jun 2022Partly Allowed
Uttam Sugar Mills Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0095
Income Tax Act, 1961 — Section 132, 132(4), 153A
Tribunals and Commissions27 Jun 2022Dismissed
Addl. Commissioner Of Income Tax Vs M/S Tourism Finance Corporation Of India Ltd.
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0094
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 36(1)(viia)(c), 143(3)
Tribunals and Commissions27 Jun 2022Dismissed
ACIT Vs Fortis Hospitals Ltd.
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0093
Income Tax Act, 1961 — Section 192, 192B, 194J, 201, 201(1A)
Tribunals and Commissions27 Jun 2022Dismissed
Asst. Commissioner of Income Tax Vs M/s Escort heart Institute and Research Centre Ltd.
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0092
Income Tax Act, 1961 — Section 192, 192B, 194J, 201, 201(1), 201(1A)
Tribunals and Commissions24 Jun 2022Allowed
Murti Devi Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0130
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions24 Jun 2022Allowed
ACIT Vs Jayanti Dalmia
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0129
Income Tax Act, 1961 — Section 69, 271(1)(c)
Tribunals and Commissions24 Jun 2022Partly Allowed
Jyoti Kachroo Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0128
Income Tax Act, 1961 — Section 24, 40A(3)
Tribunals and Commissions23 Jun 2022Allowed
Mahar Yarns Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0140
Income Tax Act, 1961 — Section 68, 144
Tribunals and Commissions23 Jun 2022Dismissed
Magnum Aviation Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0139
Income Tax Act, 1961 — Section 40A(3)
Tribunals and Commissions23 Jun 2022Allowed
Jagat Pal Gupta Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0135
Income Tax Act, 1961 — Section 14A, 80G, 271(1)(C)
Tribunals and Commissions23 Jun 2022Allowed
Roshan Lal Verma Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0134
Income Tax Act, 1961 — Section 139, 143(2), 143(3), 153A, 153B(1)(b), 292B, 292BB
Tribunals and Commissions23 Jun 2022Allowed
Usman Vs ITO
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0133
Income Tax Act, 1961 — Section 44AD, 143(3)
Tribunals and Commissions23 Jun 2022Allowed
Guardian Nutrition & Health Supplements Pvt. Limited Vs ACIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0132
Tribunals and Commissions23 Jun 2022Allowed
Jain Peripherals Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0131
Income Tax Act, 1961 — Section 41, 133(6)
Tribunals and Commissions23 Jun 2022Allowed
Sanatan Dharam Sabha Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0114
Income Tax Act, 1961 — Section 10(23)(BBA), 10(23C)(b), 10(23C)(v), 11, 12A, 12AA, 13, 80G
Tribunals and Commissions23 Jun 2022Dismissed
Kusum Stock Brokers Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0113
Income Tax Act, 1961 — Section 133(6), 142(1), 143(1), 144(2), 144, 147, 148
Tribunals and Commissions23 Jun 2022Allowed
Rajinder Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 06 ITAT CK 0112
Income Tax Act, 1961 — Section 44AB, 142(1), 144, 147, 148, 271B, 274