Tribunals and Commissions27 May 2022Dismissed
Addl.CIT Vs Hindustan Coca-Cola Beverages Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0069
Income Tax Act, 1961 — Section 115WB(2), 115WB(2)(d), 115WE(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 40 of 59
Tribunals and Commissions27 May 2022Dismissed
DCIT Vs Michelin ROH Co. Ltd
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0068
Income Tax Act, 1961 — Section 9(1)(vii), 9(1)(vii)(b), 115(a)(iii)
Tribunals and Commissions27 May 2022Partly Allowed
M/S Road Builders (M) SDN BHD Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0067
Income Tax Act, 1961 — Section 37(1), 40(a)(ia), 194J
Tribunals and Commissions27 May 2022Dismissed
Assistant Commissioner Of Income Tax Vs M/s. M. K. Wood India Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0066
Income Tax Act, 1961 — Section 68, 69C, 131, 139, 143, 143(3),147, 147(1), 147(3), 153A, 153C
Tribunals and Commissions27 May 2022Dismissed
Kamal Joshi Vs ITO
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0065
Income Tax Act, 1961 — Section 68, 144, 148, 271(1)(c)
Tribunals and Commissions26 May 2022Dismissed
Dy. Commissioner of Income Tax Vs M/s. Tirupati Udyog Ltd
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0076
Income Tax Rules, 1962 — Rule 46A(2)Income Tax Act, 1961 — Section 68, 132, 143(3), 153A
Tribunals and Commissions26 May 2022Allowed
Spaze Tower Pvt. Ltd Vs JCIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0075
Income Tax Act, 1961 — Section 133A, 194C, 196, 201, 201(1A), 271C
Tribunals and Commissions26 May 2022
Garg Acrylics Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0074
Income Tax Act, 1961 — Section 2(24), 12CA(3), 14A, 36(1)(va), 43B, 68, 92, 92A(3), 92C, 92D, 92E, 92BA, 92BA(3), 92CA(3), 116, 143(3), 144B, 144C, 153, 153(4)
Tribunals and Commissions26 May 2022Partly Allowed
ACIT Vs GP Global Energy Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0073
Income Tax Act, 1961 — Section 92(3), 92C(2), 92C(3), 154
Tribunals and Commissions26 May 2022Dismissed
EY Global Services Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0072
Income Tax Act, 1961 — Section 2(24), 9(1)(vi), 158A, 195, 245S, 256, 257, 261, 295S
Tribunals and Commissions26 May 2022Allowed
Vinay Prakash Vs ACIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0071
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 43(5), 43(5)(d), 73, 143(3)Securities Contracts (Regulation) Act, 1956 — Section 2(ac)
Tribunals and Commissions26 May 2022Allowed
Casio India Company Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0070
Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 92B, 92CA(3), 142(1), 143(2), 143(3), 144B, 144C, 144C(13), 253(1)(d), 271(1)(c)
Tribunals and Commissions25 May 2022Dismissed
Dy. C.I.T Vs M/s Apple Metal Industries Pvt Ltd
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0086
Income Tax Act, 1961 — Section 132, 153C
Tribunals and Commissions25 May 2022Allowed
SKY I T INFRATECH PVT. LTD Vs DCIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0085
Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(va), 43B, 139(1), 143(1), 143(3), 154
Tribunals and Commissions25 May 2022Allowed
Sushil Kumar Vs DCIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0084
Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(va), 43B, 139(1), 143(1), 143(1)(a), 143(1)(a)(iv), 154
Tribunals and Commissions25 May 2022Allowed
Bhagwati Security Services Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0083
Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(va), 43B, 139(1), 143(1), 143(3), 154
Tribunals and Commissions25 May 2022Allowed
M/S SMR Automotive Systems India Ltd. Vs Addl. C.I.T
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0082
Income Tax Act, 1961 — Section 10B, 10B(9), 40A(2), 40A(2)(b), 92BA, 92BA(1), 92BI, 92CA, 143(3), 144CGeneral Clauses Act, 1897 — Section 6, 6(1)
Tribunals and Commissions25 May 2022Allowed
Rajender Kumar Anand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0081
Income Tax Act, 1961 — Section 14, 44AD, 68, 69, 69A, 69B, 69C, 69D, 115BBE, 250(6)
Tribunals and Commissions25 May 2022Dismissed
M/S Associated Machinery Corporation Vs Income Tax Office r
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0080
Income Tax Act, 1961 — Section 2(22)(e), 143(3), 144B, 154, 271(1), 271(1)(c)
Tribunals and Commissions25 May 2022Allowed
M/S Apple Sponge and Power Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0079
Income Tax Act, 1961 — Section 68, 132, 133A, 143(2), 143(3), 153A, 153C, 153D, 292BB