Tribunals and Commissions18 May 2022Partly Allowed
Nadeem Hasan Vs ITO
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0062
Income Tax Act, 1961 — Section 69A, 133(6), 139(1), 143(1), 143(3), 144, 147, 148, 151(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 42 of 59
Tribunals and Commissions18 May 2022Allowed
Kamlesh Kumar Agarwal Vs ITO
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0061
Income Tax Act, 1961 — Section 143(3), 147, 148, 149, 150, 151
Tribunals and Commissions18 May 2022Allowed
M/s Times Internet Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0060
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii)Income Tax Act, 1961 — Section 14A, 37(1)
Tribunals and Commissions18 May 2022Allowed
DCIT Vs Railtel Corporation Of India Ltd.
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0059
Income Tax Act, 1961 — Section 2(24), 115JB, 143(3)
Tribunals and Commissions18 May 2022Allowed
Shree Seo Chand Dharmarth Sansthan Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0058
Income Tax Act, 1961 — Section 12A, 12AA, 13(1)(c), 80G
Tribunals and Commissions18 May 2022Allowed/Dismissed
DCIT Vs NALWA STEEL AND POWER LTD
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0057
Income Tax Act, 1961 — Section 14A, 32(1)(iia), 80IA, 80IA(8), 92C, 115J, 115JB, 115JB(2), 133(6)
Tribunals and Commissions18 May 2022Allowed
Manish Periwal Vs ACIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0056
Income Tax Act, 1961 — Section 132, 132(4), 143(3), 153A, 153B
Tribunals and Commissions18 May 2022Dismissed
J.N.Jewellery House Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0055
Income Tax Act, 1961 — Section 142, 142(1), 147, 148, 271(1)(b)
Tribunals and Commissions18 May 2022Allowed
Shankar Fenestration & Glasses India Pvt.Ltd & Ors Vs Assessing Officer
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0054
Income Tax Act, 1961 — Section 2(23)(x), 2(24), 2(24)(x), 36(1)(va), 43B, 139(1)
Tribunals and Commissions17 May 2022Allowed
Vishnu & Co. Trademarks P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0037
Income Tax Act, 1961 — Section 14A, 250(6), 271(1)(B), 271(1)(C), 274
Tribunals and Commissions17 May 2022Allowed
Dina Nath Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0036
Income Tax Act, 1961 — Section 69C, 143(1), 143(3), 147, 148
Tribunals and Commissions17 May 2022Allowed
JCB India Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0035
Income Tax Act, 1961 — Section 31(1), 37, 37(1), 40(a)(n), 92CA, 92CA(4), 142(1), 143(2), 143(3), 143(3A), 143(3D), 144C, 144C(3), 144C(5), 144C(13), 234B, 234C, 253(1), 271(1)(C)
Tribunals and Commissions17 May 2022Allowed
Narendra Goel Vs Pr. CIT, Income-Tax Office
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0034
Income Tax Act, 1961 — Section 133(6), 142(1), 143(2), 143(3), 263
Tribunals and Commissions13 May 2022Allowed
M/S. Shakti Basmati Rice (P) Ltd Vs Pr. CIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0032
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 263
Tribunals and Commissions13 May 2022Allowed
M/S. GSA Gestions Sportives Automobiles SA, Vs DCIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0031
Income Tax Act, 1961 — Section 9(1)(vii), 144, 144C(13), 234A, 234B, 234C, 234D, 271(1)(c)
Tribunals and Commissions13 May 2022Allowed
Malook Nagar Vs ACIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0030
Income Tax Act, 1961 — Section 132, 142(1), 143(2), 271, 271(1)(C), 274Indian Income Tax Act , 1922 — Section 22(4), 23, 24
Tribunals and Commissions13 May 2022Allowed
M/S. Jubilant Pharmova Ltd Vs JCIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0029
Income Tax Rules, 1962 — Rule 10B(1)(a)Income Tax Act, 1961 — Section 80IA, 92B, 92C(2), 133(6)
Tribunals and Commissions12 May 2022Allowed
Simbhaoli Transport Carrier Pvt. Ltd. Vs Income-tax Officer
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0033
Income Tax Appellate Tribunal Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 144
Tribunals and Commissions12 May 2022Allowed
IME Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0028
Income Tax Act, 1961 — Section 12AA, 80G, 80G(5)
Tribunals and Commissions11 May 2022Allowed
Aniket Agarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0016
Income Tax Act, 1961 — Section 69, 144