Tribunals and Commissions25 May 2022Allowed
ACIT Vs Zodiac Transport Co.Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0078
Income Tax Act, 1961 — Section 40A(3), 68, 132, 132(2), 143(3), 153A, 153A(b), 153C, 250, 271A, 278B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 41 of 59
Tribunals and Commissions25 May 2022Allowed
Garg Acrylics Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0077
Income Tax Act, 1961 — Section 131(1A), 143(3), 147, 148, 148(1), 148(2), 151
Tribunals and Commissions25 May 2022Allowed
OC Sweaters LLP Vs DCIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0063
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43A, 43B, 139(1), 143(1), 154
Tribunals and Commissions24 May 2022Dismissed
Dy. Commissioner of Income-tax Vs M/S Yug Nirman Yojna Vistar Trust
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0053
Income Tax Act, 1961 — Section 11, 12A, 143(3)
Tribunals and Commissions24 May 2022Partly Allowed
SVS Guarding Services Pvt. Ltd Vs Income Tax Officer,
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0052
Income Tax Act, 1961 — Section 36(1)(va), 43B, 139(1), 143(1), 143(1)(iv)
Tribunals and Commissions24 May 2022Partly Allowed
M/S Roots Design India Private Limited, Vs ITD
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0051
Income Tax Act, 1961 — Section 36(1)(va), 43B, 139(1), 143(1), 143(1)(iv)
Tribunals and Commissions24 May 2022Partly Allowed
Ram Dhan Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0050
Income Tax Act, 1961 — Section 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions24 May 2022Disposed Of
Prowiz Mansystems Private Limited Vs Dy.CIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0049
Income Tax Act, 1961 — Section 36(1)(va), 43B, 139(1), 143(1), 234A, 234B, 234C
Tribunals and Commissions24 May 2022Allowed
Apurva Goswami Vs DDIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0048
Income Tax Act, 1961 — Section 9(1)(vii), 195, 195, 201, 201(1A)
Tribunals and Commissions20 May 2022Dismissed
ACIT Vs Somya Traders Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0042
Tribunals and Commissions20 May 2022Allowed
Sanjay Jain Vs DCIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0041
Income Tax Act, 1961 — Section 69, 132, 132(1), 132(l), 143(1), 143(3), 153A, 153A(1), 250(6)
Tribunals and Commissions20 May 2022Dismissed
Vijay Gupta Vs ITO
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0040
Income Tax Act, 1961 — Section 50C, 80C, 80G, 142(1), 143(1), 143(2)
Tribunals and Commissions20 May 2022Allowed
Madhav Rastogi Vs ITO
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0039
Income Tax Act, 1961 — Section 50C, 56, 56(2)(vii), 68, 69, 142A, 142(1), 143(1), 143(2), 147, 148, 151(1), 234B, 250, 271(b), 271(1)(c)Evidence Act, 1872 — Section 101
Tribunals and Commissions20 May 2022
Addl. CIT Vs Bacardi India Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0038
Income Tax Act, 1961 — Section 92, 92B, 92B(1), 92B(2), 92C, 92CA, 92F(v), 143, 143(3), 271(1)(C), 271AA
Tribunals and Commissions19 May 2022Partly Allowed
Inderbir Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0064
Tribunals and Commissions19 May 2022Dismissed
Sidharth Narang Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0047
Income Tax Act, 1961 — Section 10(38), 68, 142(1), 143(2), 143(3)
Tribunals and Commissions19 May 2022Allowed
M/S Ashoka Machine Tools Intl. Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0046
Income Tax Act, 1961 — Section 271, 271(1)(c), 274
Tribunals and Commissions19 May 2022Dismissed
DCIT Vs FIL Research (India) P. Ltd
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0045
Income Tax Act, 1961 — Section 92CA(4)
Tribunals and Commissions19 May 2022Partly Allowed
Ashish Singhal Vs ITO
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0044
Income Tax Act, 1961 — Section 69A, 131
Tribunals and Commissions19 May 2022Allowed/Dismissed
Paramount Probuild Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 05 ITAT CK 0043
Income Tax Act, 1961 — Section 68, 132, 132(1), 143(2), 143(3), 153A, 153A(1), 153C, 234A, 234B, 234C, 250