Tribunals and Commissions08 Oct 2021Allowed
Firoz Ali Vs Income Tax Officer, Ward No.34(5)
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0010
Income Tax Act, 1961 — Section 40(a)(ia), 68, 80C, 80GG, 133(6), 143(2), 234B, 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2021
253 judgments · page 8 of 13
Tribunals and Commissions08 Oct 2021Allowed
M/s Competent Software Private Limited Vs Addl. CIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0009
Income Tax Rules, 1962 — Rule 6D, 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 14A
Tribunals and Commissions08 Oct 2021Allowed
M/s. BCL Secure Premises Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0008
Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(i), 8D(2)(ii), 8D(2)(iii), 46AIncome Tax Act, 1961 — Section 2(47)(v), 10(1), 10(2), 10(2)(xi), 10(2)(xv), 14A, 28, 36(1)(vii), 36(2), 37, 37(1), 40(a)(ia), 133(6), 194IA, 201(1), 201(1A)Transfer of Property Act, 1882 — Section 53
Tribunals and Commissions08 Oct 2021Allowed
Bimla Devi Vs ACIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0007
Income Tax Act, 1961 — Section 143(3), 153(5), 156, 140, 140A, 195, 195(2), 240, 244, 244A, 244A(1), 244A(1)(a), 244A(1)(b)
Tribunals and Commissions07 Oct 2021Partly Allowed
Dhani Ram Vs Income Tax Officer, Ward-38(2)
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0036
Income Tax Act, 1961 — Section 44AD, 68, 69A, 142(1), 143(2), 143(3), 147, 148
Tribunals and Commissions07 Oct 2021Dismissed
ITO Vs Cozy Footwear Pvt. Ltd.
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0031
Income Tax Act, 1961 — Section 68, 131, 133(6), 143(3), 147, 148, 250(4)
Tribunals and Commissions07 Oct 2021Allowed/Dismissed
Michelin India Technology Center Pvt. Ltd. Vs Asstt. Commissioner of Income Tax
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0006
Income Tax Act, 1961 — Section 28, 37, 43(1), 92C(3), 143(3), 144C(3), 234A, 234B
Tribunals and Commissions07 Oct 2021Partly Allowed
Naresh Kumar Verma Vs ITO
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0005
Income Tax Act, 1961 — Section 44AF, 139(9)(f), 147, 148
Tribunals and Commissions07 Oct 2021Allowed
DCIT Vs M/s Frost Falcon Distilleries Ltd
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0004
Income Tax Act, 1961 — Section 68, 132, 153A, 158BB, 158BH
Tribunals and Commissions07 Oct 2021Allowed
M/S. Neelam Texprints Pvt. Ltd Vs ACIT, CPC-TDS
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0003
Income Tax Act, 1961 — Section 154, 200A, 200A(1), 234E
Tribunals and Commissions07 Oct 2021Allowed
M/S Friends Land Developers Vs DCIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0002
Income Tax Act, 1961 — Section 133A, 143(3), 144A, 153A, 264
Tribunals and Commissions06 Oct 2021Allowed
Madan Mohan Tiwari Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0035
Income Tax Act, 1961 — Section 131, 133A, 139, 142, 142(1), 143(3), 147, 148, 149, 150, 151, 152, 153
Tribunals and Commissions06 Oct 2021Allowed
Kisan Sahkari Chini Mills Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0030
Tribunals and Commissions06 Oct 2021Allowed
Rahul Seth Vs ACIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0029
Income Tax Act, 1961 — Section 132, 132A, 143(1), 143(2), 143(3), 153A, 153A(1), 254
Tribunals and Commissions06 Oct 2021Allowed
M/S. Vocational Education Foundation Vs ACIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0028
Income Tax Act, 1961 — Section 2(15), 10, 10(23A), 10(23C), 10(23C)(iv), 10(23C)(v), 10(23C)(vi), 10(23C)(iiiab), 11, 11(1), 11(1)(a), 11(6), 12, 12A, 12AA, 13, 28, 29, 30, 32, 32(1), 34, 43C, 56, 57, 143(3), 148, 164(2), 251, 251(1A), 251(2)
Tribunals and Commissions05 Oct 2021
JCIT Vs Sanjana Realcon Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0034
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 24Income Tax Act, 1961 — Section 254(2)
Tribunals and Commissions05 Oct 2021Partly Allowed
Uma Gupta Vs ACIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0027
Income Tax Act, 1961 — Section 10(34), 80C, 132, 133A, 153A, 234B
Tribunals and Commissions05 Oct 2021Dismissed
Deputy Director of Income Tax Vs M/S Joint Stock Company Centrodorstroy
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0026
Income Tax Act, 1961 — Section 40(a)(i), 46A
Tribunals and Commissions05 Oct 2021Allowed
Kailash J. Aeren Aerens Estate Vs ACIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0025
Income Tax Act, 1961 — Section 2(22)(e), 132, 133A, 143(2), 234B
Tribunals and Commissions05 Oct 2021Partly Allowed
TV Today Network Ltd Vs Addl. CIT(A)
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0024
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 40(a)(ia), 43B(f), 196