Tribunals and Commissions03 Nov 2021Allowed
M/s. Singhal Strips Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0015
Income Tax Act, 1961 — Section 143(3), 254, 271, 271(1)(c), 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2021
253 judgments · page 7 of 13
Tribunals and Commissions03 Nov 2021Dismissed
ACIT Vs Inayatali Esmail Soomar
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0014
Income Tax Act, 1961 — Section 132, 143(3), 153A, 271AAA, 271(1)(c), 274
Tribunals and Commissions03 Nov 2021Partly Allowed
Suresh Bansal Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0013
Tribunals and Commissions03 Nov 2021Allowed
Shri Baba Balakpuri Dharmarath Aushadhalaya Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0011
Income Tax Act, 1961 — Section 2(15), 11, 12A, 12AA, 13
Tribunals and Commissions03 Nov 2021Allowed
Ideal Institute of Technology Society Vs JCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0010
Income Tax Act, 1961 — Section 10(23C)(vi), 11, 11(1)(a), 11(4A), 12A, 12AA, 28, 29, 30, 32, 32(1), 34, 43C
Tribunals and Commissions03 Nov 2021Partly Allowed
Addl. CIT Vs M/s Johnson Matthey India Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0009
Income Tax Rules, 1962 — Rule 10B, 10B(1)(a)Income Tax Act, 1961 — Section 37, 37(1), 92CA
Tribunals and Commissions02 Nov 2021Dismissed
Muni Roller Flour Mills Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0008
Income Tax Act, 1961 — Section 158BFA, 158BFA(2), 158BFA(3)
Tribunals and Commissions02 Nov 2021Partly Allowed
COWI India Pvt. Ltd Vs Income Tax officer
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0007
Income Tax Act, 1961 — Section 143(3), 144C(13)
Tribunals and Commissions02 Nov 2021Dismissed
Dy. C.I.T Vs Action Construction Equipment Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0006
Income Tax Act, 1961 — Section 80IC
Tribunals and Commissions02 Nov 2021Allowed
TCI Exim Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0005
Income Tax Act, 1961 — Section 2(22)(e)
Tribunals and Commissions02 Nov 2021Allowed
Singhal Sunrise Steels Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0004
Income Tax Act, 1961 — Section 68, 271, 271(1)(c), 274
Tribunals and Commissions01 Nov 2021Allowed
Gian Chand & Sons Vs ACIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0012
Tribunals and Commissions01 Nov 2021Allowed
Star Facilities Management Limited Vs ITO
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0003
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(v), 36(1)(va), 139(1)
Tribunals and Commissions01 Nov 2021Allowed
Samal Infra Projects P. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0002
Income Tax Act, 1961 — Section 43B, 143(3), 271, 271(1)(c), 274
Tribunals and Commissions01 Nov 2021Allowed
Qualcomm India Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0001
Income Tax Rules, 1962 — Rule 10B(1)(e)Income Tax Act, 1961 — Section 2(43), 10(4), 37, 40(a)(ii), 115, 115JB, 115WA, 254
Tribunals and Commissions11 Oct 2021Dismissed
JNS Instruments Ltd Vs Pr. CIT Central -2
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0015
Income Tax Act, 1961 — Section 92CA, 132(1), 143(3), 153A, 263, 263(1)
Tribunals and Commissions11 Oct 2021Partly Allowed
M/S Associated Business Group Vs ITO, Ward-31(1)
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0014
Income Tax Act, 1961 — Section 133(6), 143(1), 143(3), 148, 147, 148, 250
Tribunals and Commissions11 Oct 2021Allowed
ACIT Vs Avery Dennison (I) P. Ltd.
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0013
Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 92C
Tribunals and Commissions08 Oct 2021Dismissed
Addl. CIT, Special Range-9 Vs M/s Tourism Finance Corporation of India Ltd.
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0012
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 14A(1)
Tribunals and Commissions08 Oct 2021Dismissed
JCIT Special Range-1 Vs Amway India Enterprises Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0011
Income Tax Act, 1961 — Section 92CA(3), 143(2), 143(3), 144C(1)(3)