Tribunals and Commissions05 Oct 2021Allowed
M/s. Decent Financial Services Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0023
Income Tax Act, 1961 — Section 14A, 143(2), 143(3), 147, 148, 151, 234A, 234B, 234C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2021
253 judgments · page 9 of 13
Tribunals and Commissions04 Oct 2021Dismissed
Nitin Gupta Vs ITO
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0033
Income Tax Act, 1961 — Section 5, 9, 23, 24, 25, 26, 27, 68, 95, 271(1)(c)
Tribunals and Commissions04 Oct 2021Dismissed
Asif Ali Siddiqui Vs ITO
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0022
Tribunals and Commissions04 Oct 2021Allowed
Special Jewellery Co. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0021
Income Tax Act, 1961 — Section 143(3), 147, 234A, 234B, 234C, 250(6)
Tribunals and Commissions04 Oct 2021Allowed
Vidya Vihar Shiksha Samiti Vs ACIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0020
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 10(23C)(iiiad), 10(23C)(vi), 11, 12, 12A, 139(9), 143(1)
Tribunals and Commissions04 Oct 2021Allowed
Sushil Kumar Vs ITO
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0019
Income Tax Act, 1961 — Section 4, 5, 14, 143(1), 143(3), 147, 148, 151(2), 153A
Tribunals and Commissions01 Oct 2021Dismissed
Meerut Roller Flour Mills (P) Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0032
Tribunals and Commissions01 Oct 2021Allowed
United Leasing & Industrial Ltd Vs ITO
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0018
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 139(5)
Tribunals and Commissions01 Oct 2021Allowed
M/s. S. M. Buildtech Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0017
Income Tax Act, 1961 — Section 68, 144, 147, 148, 250(6), 292BCompanies Act, 1956 — Section 560
Tribunals and Commissions01 Oct 2021Dismissed
Narender Kumar Anand Vs ITO
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0016
Income Tax Act, 1961 — Section 133(6), 143(3), 145(3)
Tribunals and Commissions01 Oct 2021Allowed
Ikea Services India Pvt. Ltd Vs A.C.I.T.
Income Tax Appellate Tribunal · (2021) 10 ITAT CK 0001
Income Tax Rules, 1962 — Rule 10B(1)(e), 10B(1)(e)(i)
Tribunals and Commissions28 Sept 2021Allowed
M/S Om Sweets Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0030
Income Tax Act, 1961 — Section 37
Tribunals and Commissions28 Sept 2021Allowed
Instyle Exports Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0029
Income Tax Act, 1961 — Section 24(b), 44AB, 143(3), 271, 271(1)(c), 274
Tribunals and Commissions28 Sept 2021Partly Allowed
M/S ERM India Pvt. Ltd Vs National e-assessment Centre
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0028
Income Tax Act, 1961 — Section 92B, 144C
Tribunals and Commissions28 Sept 2021Allowed
Trasngulf Frozen Foods Containers Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0027
Income Tax Act, 1961 — Section 40(a)(ia), 44AE, 143(3), 145(3), 271, 271(1)(c), 274
Tribunals and Commissions28 Sept 2021
Gautam Kumar Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0026
Income Tax Act, 1961 — Section 69, 131, 132, 133, 143(2), 153A
Tribunals and Commissions27 Sept 2021Partly Allowed
Posco Engineering and Construction Company Vs DCIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0042
Income Tax Act, 1961 — Section 9(i)(vii), 143(3), 144C, 144C(1), 144C(5), 144C(13), 243B, 271(1)(c), 274, 292B, 292BB
Tribunals and Commissions27 Sept 2021Partly Allowed
Dimple Anand Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0035
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions27 Sept 2021Dismissed
Fragrance Construction Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0034
Income Tax Act, 1961 — Section 40A(3), 132, 143(3), 147, 148, 153A, 153C, 271(1)(c)
Tribunals and Commissions27 Sept 2021Dismissed/Allowed
ACIT Vs Pratima Sarwate
Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0033
Income Tax Act, 1961 — Section 54, 54EC, 54F