COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2021

253 judgments · page 10 of 13

Tribunals and Commissions27 Sept 2021Allowed

Babli Kukreja Vs DCIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0031

Income Tax Act, 1961 — Section 132, 132(4), 142A, 142(2A), 143(1), 143(2), 143(3), 153A, 153C
Tribunals and Commissions24 Sept 2021Dismissed

Orient Craft Ltd Vs DCIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0037

Income Tax Act, 1961 — Section 4, 5, 14A, 14A(1), 132(4), 153A, 153D, 234B
Tribunals and Commissions24 Sept 2021Allowed

FMI Automotive Components Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0036

Income Tax Rules, 1962 — Rule 10B(2), 10G, 10TA, 10TA(b), 10TA(b)(3), 10TA(h)Income Tax Act, 1961 — Section 37, 37(1), 43B, 139, 139(1), 143(3), 144C, 143(3A), 143(3B), 234B, 234C
Tribunals and Commissions07 Sept 2021Dismissed

DCIT Vs M/s. G.R. Goenka Education Society

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0022

Income Tax Act, 1961 — Section 2(15), 11, 12A, 13(1), 13(1)(c), 13(3), 80G(5)(vi), 143(3)Trade Marks Act, 1999 — Section 40(2)
Tribunals and Commissions06 Sept 2021Partly Allowed

ExLServices.com (India) Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0019

Income Tax Rules, 1962 — Rule 8D, 8D(2)Income Tax Act, 1961 — Section 10(34), 10(35), 14A, 14A(2), 19(34), 32, 40(a)(ii), 115JB, 143(3), 155JB, 271(1)(c)
Tribunals and Commissions06 Sept 2021Allowed

Krishan Lal Madhok Vs A.C.I.T.

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0018

Income Tax Act, 1961 — Section 69, 132, 132A, 139, 147, 148, 149, 151, 153, 153A, 153A(1), 153A(1)(a), 153B, 153C, 271(1)(c)
Tribunals and Commissions06 Sept 2021Dismissed

ACIT Vs SBEC Bioenergy Ltd

Income Tax Appellate Tribunal · (2021) 09 ITAT CK 0017

Income Tax Act, 1961 — Section 80IA, 80IA(4)(iv), 115JB, 143(1), 143(2), 143(3), 145(2)