Tribunals and Commissions11 Nov 2021Allowed
Jai Prakash Agri Initiatives Co. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0035
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2021
253 judgments · page 6 of 13
Tribunals and Commissions11 Nov 2021Dismissed
ACIT Vs TV 18 Broadcast Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0034
Income Tax Act, 1961 — Section 40(a), 143(3), 194C, 194H, 194J, 199, 201(1), 201(1A), 203(1), 271C, 273B
Tribunals and Commissions11 Nov 2021Partly Allowed
Vikas Strips Ltd. Vs Acit
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0033
Income Tax Act, 1961 — Section 40(a)(ia), 131, 133(6), 143(3), 145, 201
Tribunals and Commissions11 Nov 2021Allowed
M/S. Regus Gurgaon Metropolitan Business Centre Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0032
Income Tax Rules, 1962 — Rule 10B, 46AIncome Tax Act, 1961 — Section 37, 92C, 92CA(3), 234A, 234B, 234C, 234D, 271(1)(c)
Tribunals and Commissions11 Nov 2021Allowed
M/S Hitachi Metglas [India] Pvt Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0031
Income Tax Act, 1961 — Section 10B, 37(1), 260A
Tribunals and Commissions11 Nov 2021Dismissed
DCIT Vs M/S. Acquire Services Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0030
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii)Income Tax Act, 1961 — Section 2(47), 14A, 14A(2), 115JB, 143(3)
Tribunals and Commissions10 Nov 2021Allowed
Uma Shankar Sitani Vs ITO
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0024
Income Tax Act, 1961 — Section 56(2)(viii), 57(4), 145A(b), 194ALand Acquisition Act, 1894 — Section 28
Tribunals and Commissions10 Nov 2021
Addl. CIT Vs M/S. Jasper Infotech Pvt. Ltd.
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0023
Income Tax Act, 1961 — Section 37, 37(1), 143(3), 260A
Tribunals and Commissions10 Nov 2021Allowed
Pune Solapur Expressways P. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0022
Income Tax Act, 1961 — Section 32, 32(1)(ii), 250(6), 253(1)(a)
Tribunals and Commissions10 Nov 2021Allowed
Bain & Company India Pvt. Ltd. Vs ITO (TDS), International Taxation
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0021
Income Tax Act, 1961 — Section 9(1)(v), 9(1)(vi), 9(1)(vi)(b), 9(1)(vii), 17(2), 17(2)(ii), 194C, 194J, 195, 195(1), 201Copyright Act, 1957 — Section 2(o), 14, 14(a), 14(b), 30, 52(1)(aa)Evidence Act, 1872 — Section 65B, 65B(4)
Tribunals and Commissions09 Nov 2021Dismissed
DCIT Vs Indian Mortgage Guarantee Corporation Pvt.Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0020
Tribunals and Commissions09 Nov 2021Dismissed
DCIT Vs Rohtak Central Co-Op Bank Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0019
Tribunals and Commissions09 Nov 2021Partly Allowed
Honda Motorcycle And Scooter India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0018
Income Tax Act, 1961 — Section 13(3B), 37, 37(1), 40(a)(ii), 92CA, 143(3), 143(3A), 144C(13), 234B, 234C, 271(1)(c)
Tribunals and Commissions09 Nov 2021Partly Allowed
Geeta Bhasinc Vs JCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0017
Income Tax Act, 1961 — Section 2(22)(e), 68, 69A, 133(6), 143(2), 143(3)
Tribunals and Commissions08 Nov 2021Partly Allowed
Fiserv CE Private Limited Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0029
Income Tax Act, 1961 — Section 10A, 133(6), 143(3), 144C, 144C(5), 234B, 234C
Tribunals and Commissions08 Nov 2021Dismissed
DCIT Vs Aegis BPO Services Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0028
Income Tax Act, 1961 — Section 10A, 68, 143(3)Companies Act, 1956 — Section 75(1)
Tribunals and Commissions08 Nov 2021Allowed
DCIT Vs Himachal Futuristic Communications Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0027
Income Tax Act, 1961 — Section 142(1), 143(3), 147, 148, 148(1), 149(1)(b), 153A, 154
Tribunals and Commissions08 Nov 2021Allowed
M/S Avee Medi Surgicals Pvt Ltd Vs A.C.I.T.
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0026
Income Tax Act, 1961 — Section 271, 271(1)(c), 274
Tribunals and Commissions08 Nov 2021Dismissed
A.C.I.T. Vs MA Ganga Builders & Construction Pvt Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0025
Income Tax Act, 1961 — Section 132, 139, 143(2), 143(3), 153C
Tribunals and Commissions08 Nov 2021Allowed
Dassault Systems India Pvt.Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0016
Income Tax Rules, 1962 — Rule 10B(1)(e)(iii), 10B(4), 10DIncome Tax Act, 1961 — Section 90, 92B, 92C, 92C(2), 92CA(3), 92F, 143(3), 234A, 234B, 234C