Tribunals and Commissions16 Nov 2021Allowed
Keshab Chandra Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0050
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 50C, 66, 68, 69A, 147
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2021
253 judgments · page 5 of 13
Tribunals and Commissions16 Nov 2021Partly Allowed
ACIT Vs M/S. Hero Motors Limited
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0049
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 37(1)
Tribunals and Commissions16 Nov 2021Partly Allowed
Chanan Lal Dhingra Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0048
Income Tax Act, 1961 — Section 48, 50C, 54, 54F, 143(3), 154
Tribunals and Commissions16 Nov 2021Allowed
Timex Group India Ltd. Vs Acit
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0047
Income Tax Rules, 1962 — Rule 10A(d), 10DIncome Tax Act, 1961 — Section 40(a)(ia), 92, 201
Tribunals and Commissions16 Nov 2021Partly Allowed
Future First Info Services Pvt. Ltd. Vs Acit
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0046
Income Tax Rules, 1962 — Rule 10B(2), 10B(4), 10DIncome Tax Act, 1961 — Section 92C(1), 92C(2), 143(3), 144C(1)(3), 144C(5), 234B, 253(1)
Tribunals and Commissions16 Nov 2021Allowed
M/S. Jindal Steel & Power Ltd Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0045
Income Tax Act, 1961 — Section 80IA, 80IA(5), 80IB, 143(3), 147, 148, 263, 263(1), 263(2)
Tribunals and Commissions16 Nov 2021Partly Allowed/Dismissed/Partly Allowed
M/S. Interarch Building Products Pvt. Ltd. Vs Addl.CIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0044
Income Tax Rules, 1962 — Rule 8D, 8D(ii), 8D(iii)Income Tax Act, 1961 — Section 10(34), 14A, 94
Tribunals and Commissions15 Nov 2021Allowed
Ordinary Financial Services Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0060
Income Tax Act, 1961 — Section 132(4), 153C, 260A
Tribunals and Commissions15 Nov 2021Dismissed
Arti Chadha & Puja Chadha Vs ACIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0059
Income Tax Act, 1961 — Section 127, 132, 142(1), 143(2), 144, 153A, 153C, 271(1)(c)
Tribunals and Commissions15 Nov 2021Dismissed
ITO Vs Momentum Technologies P. Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0058
Income Tax Rules, 1962 — Rule 46AIncome-Tax (Appellate Tribunal) Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 68, 131, 139(1), 139(5), 142(1), 143(2), 147, 148, 148(1)
Tribunals and Commissions15 Nov 2021Allowed
Hitesh Mittal Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0057
Income Tax Act, 1961 — Section 132(1), 139(1), 153A, 271(1)(c)
Tribunals and Commissions15 Nov 2021Allowed
M/S. Indus Towers Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0056
Income Tax Act, 1961 — Section 36(1)(ii), 37, 37(1), 115JB, 143(3), 201Companies Act, 1956 — Section 2(15A)
Tribunals and Commissions12 Nov 2021Dismissed
ITO Vs Jwala Cooperative Urban Thrift And Credit Society Ltd
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0043
Income Tax Act, 1961 — Section 80P, 80P(2)(a)(i), 80P(2)(d)
Tribunals and Commissions12 Nov 2021Allowed
M/S. Jindal Steel & Power Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0042
Income Tax Act, 1961 — Section 115WE(3)
Tribunals and Commissions12 Nov 2021Allowed
M/S. BEC Industries Vs ACIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0041
Income Tax Act, 1961 — Section 40(b)(v), 40(b)(iv), 143(3), 147, 148
Tribunals and Commissions12 Nov 2021Dismissed
ACIT Vs M/S. Balaji Powertronics
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0040
Income Tax Act, 1961 — Section 80IA, 80IC, 80IC(2), 80IC(8)(ix), 143(3)
Tribunals and Commissions12 Nov 2021Partly Allowed
Majorel India Pvt. Ltd. Vs Acit
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0039
Income Tax Rules, 1962 — Rule 10CIncome Tax Act, 1961 — Section 92, 92C(3), 92CA(1), 92CA(4), 271(1)(c)
Tribunals and Commissions12 Nov 2021Allowed
M/S. Globallogic India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0038
Income Tax Rules, 1962 — Rule 10B(2)Income Tax Act, 1961 — Section 92B, 92CA(3), 143(3), 143(3A), 143(3B), 144C(13), 234B
Tribunals and Commissions12 Nov 2021Partly Allowed
Shree Bankey Bihari Educational Society Vs J.C.I.T
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0037
Income Tax Act, 1961 — Section 2(13), 2(15), 11, 11(1), 11(4A), 12A, 12AA, 80G
Tribunals and Commissions11 Nov 2021Partly Allowed
Classic Auto Tubes Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0036
Income Tax Act, 1961 — Section 32(1), 32(1)(iia)