Tribunals and Commissions30 Sept 2026
M/s. VNR Enterprise & Ors. Vs The Authorised Officer, Union Bank Of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6092
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 1 of 35
Tribunals and Commissions29 Sept 2026Dismissed
Kailas Giriraj Sharma & Ors. Vs Fullerton India Home Finance Company Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6101
Tribunals and Commissions29 Sept 2026Dismissed
M/s. Gagan Enterprises Through Its Prop. Satvinderkaur H Sindhu & Ors. Vs South Indian Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6099
Tribunals and Commissions29 Sept 2026Dismissed
Authorised Signatory and Officer, Hinduja Leyland Finance Ltd. Vs Seema W/o Arun Deshpande & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6095
Tribunals and Commissions29 Sept 2026Dismissed
M/s. J. S. Transport Corporation & Ors. Vs South Indian Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6094
Tribunals and Commissions29 Sept 2026Dismissed
Premkumar Devandas Kishnani Vs Canara Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6087
Tribunals and Commissions28 Sept 2026Dismissed
M/s. Enkay Ayurvedic Village Pvt. Ltd. & Ors. Vs Bank Of Maharashtra
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6096
Tribunals and Commissions25 Sept 2026Dismissed
J K Plywood and Hardware & Ors. Vs Samman Capital Ltd. (Formerly known as Indiabulls Housing Finance Ltd.)
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6100
SARFAESI Act-Section 18
Tribunals and Commissions25 Sept 2026Allowed
Mahesh Exim & Ors. Vs The Authorised Officer, Axis Bank
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6082
Tribunals and Commissions25 Sept 2026Dismissed
State Bank Of India Vs Dattatraya Ganpatrao Marge
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6073
Tribunals and Commissions24 Sept 2026
Subhash Navratanmal Shah & Ors. Vs Saraswat Co-operative Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6103
SARFAESI Act-Section 18, 13(2), 17
Tribunals and Commissions24 Sept 2026Dismissed
Vijaykumar Bhagwandas Unecha & Anr. Vs Union Bank of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6089
Tribunals and Commissions24 Sept 2026Allowed
Sharadkumar Bhupatbhai Dobariya & Ors. Vs The Authorised Officer, Bandhan Bank
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6088
Tribunals and Commissions24 Sept 2026Allowed
Sharadkumar Bhupatbhai Dobariya & Ors. Vs The Authorised Officer, Bandhan Bank
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6086
Tribunals and Commissions24 Sept 2026Allowed
Sharadkumar Bhupatbhai Dobariya & Ors. Vs The Authorised Officer, Bandhan Bank
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6079
Tribunals and Commissions24 Sept 2026Allowed
Kiran Vs State Bank Of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6072
Tribunals and Commissions24 Sept 2026Allowed
The Authorised Officer, Bank Of Maharashtra Vs M/s. Alcon Industries Partnership Firm & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6069
Tribunals and Commissions23 Sept 2026Allowed
Prajakta Makarand Patil & Anr. Vs Encore Asset Reconstruction Company Pvt. Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6083
Tribunals and Commissions23 Sept 2026Allowed
Sandip Narendrakumar Patel & Ors. Vs The Authorised Officer, Axis Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6070
Tribunals and Commissions23 Sept 2026Allowed
Sandip Narendrakumar Patel & Ors. Vs The Authorised Officer, Axis Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6051