Tribunals and Commissions22 Sept 2026Dismissed
M/s. VNR Enterprise & Ors. Vs The Authorised Officer, Union Bank Of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6093
SARFAESI Act-Section 18
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 2 of 35
Tribunals and Commissions21 Sept 2026Dismissed
M/s Kashish Garments Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6116
SARFAESI Act-Section 13(2), 14
Tribunals and Commissions21 Sept 2026Dismissed
Mr. Vilas Vasant Gandhe Vs Encore Asset Reconstruction Pvt. Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6105
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI Act)-Section 17, 13(4), 18Banking Companies Act, 1956
Tribunals and Commissions18 Sept 2026Disposed Of
M/s. Babar Agro Products Through Appasaheb Manohar Babar Vs Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6091
SARFAESI Act-Section 17(6)
Tribunals and Commissions17 Sept 2026Dismissed
State Bank Of India Stressed Asset Management Branch & Anr. Vs M/s. Navneeta Steels Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6122
SARFAESI Act, 2002-Section 13(2), 13(4), 17Security Interest (Enforcement) Rules, 2002-Rule 8, 8(6), 9, 9(1)
Tribunals and Commissions16 Sept 2026Disposed Of
Lakhmichand Katariya Vs HDFC Bank
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6109
Tribunals and Commissions16 Sept 2026Disposed Of
G.Sarathy Vs Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6106
SARFAESI Act, 2002-Section 2, 2(f), 11, 13, 13(2), 13(4), 14, 17RDB Act, 1993Indian Evidence Act-Section 73
Tribunals and Commissions16 Sept 2026Disposed Of
G.Sarathy Vs Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6074
SARFAESI Act, 2002-Section 2, 2(f), 11, 13, 13(2), 13(4), 14, 17RDB Act, 1993Arbitration and Conciliation Act, 1996-Section 11
Tribunals and Commissions16 Sept 2026Allowed
Mrs. Esther Beula Vs The Authorised Officer, Central Bank Of India
Debts Recovery Appellate Tribunal · 2024 INSC 80
SARFAESI Act, 2002Security Interest (Enforcement) Rules, 2002-Rule 8(6), 8(6)(f), 8(7), 8(7)(a), 8(7)(f), 9(5)Transfer of Property Act, 1882
Tribunals and Commissions16 Sept 2026Disposed Of
The Authorized Officer, M/s. LIC Housing Finance Ltd. Vs B. Kavitha & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6060
SARFAESI
Tribunals and Commissions16 Sept 2026Allowed
Mr. Amitava Biswas & Anr. Vs The Senior Manager, Canara Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6055
Limitation Act-Section 5
Tribunals and Commissions15 Sept 2026
M/s. Shree Mahakali Metal Industries & Ors. Vs The Authorised Officer, Canara Bank
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6085
Tribunals and Commissions15 Sept 2026Disposed Of
Prithviraj N Vs M/s. Bank of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6058
SARFAESI
Tribunals and Commissions15 Sept 2026
Contai Co-operative Bank Ltd. Vs M/s. Maa Namita Rice Mill & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6054
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17(6)
Tribunals and Commissions15 Sept 2026Disposed Of
Smt. Geeta Jayanti Vs M/s. State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6053
Tribunals and Commissions14 Sept 2026Allowed
The Authorised Officer, Canara Bank Vs Patti Hima Bindu & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6121
SARFAESI Act, 2002-Section 17, 13(2)Security Interest (Enforcement) Rules, 2002-Rule 8(6), Proviso to Rule 8(6), 8(7), 9(1)
Tribunals and Commissions14 Sept 2026Allowed
Authorized Officer, Canara Bank & Ors. Vs Sri Ashok Kumar Panigrahi & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6119
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17, 14
Tribunals and Commissions14 Sept 2026Allowed
Union Bank Of India Vs M/s. Sri Tejaswi Aac Blocks Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6118
SARFAESI Act, 2002-Section 17, 13(2), 13(4)Security Interest (Enforcement) Rules, 2002-Rule 8(6)
Tribunals and Commissions14 Sept 2026
Authorised Officer, Punjab National Bank (Erstwhile Oriental Bank Of Commerce) Vs Smt. Sabbineni Sarojini
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6117
SARFAESI Act, 2002-Sections 13, 13 (2), 13 (4), 17, 34Hindu Succession Act-Sections 8, 10Security Interest (Enforcement) Rules, 2002-Section 8 (6)
Tribunals and Commissions14 Sept 2026Allowed
Asset Advisory Services India Private Limited Vs Marram Suresh Reddy & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6115